High Courts24 Mar 2015Dismissed
Richlook Garments Pvt. Ltd. and Others Vs Reliance Capital Ltd.
Delhi High Court · (2015) 03 DEL CK 0329
Arbitration and Conciliation Act, 1996 - Section 34
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 156 of 212
High Courts24 Mar 2015Partly Allowed
Ganeshi Lal Jain and Others Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0314
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts24 Mar 2015Partly Allowed
Bimla Chhabra and Others Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0299
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19 (7), 24, 24(2)
High Courts24 Mar 2015
Ferrero Spa and Others Vs VM Siddiq and Others
Delhi High Court · (2015) 03 DEL CK 0282
Civil Procedure Code, 1908 (CPC) - Section 151Designs Act, 1911 - Section 51-ASick Industrial Companies (Special Provisions) Act, 1985 - Section 22, 22(1), 22-A, 32
High Courts24 Mar 2015Dismissed
Kansal Woolen and Hosiery Mills Pvt. Ltd. Vs Usha Singh and Others
Delhi High Court · (2015) 149 DRJ 356
Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 27
High Courts24 Mar 2015Dismissed
State Vs Balbir Singh
Delhi High Court · (2015) 03 DEL CK 0272
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts24 Mar 2015Disposed off
DRI Vs Rajesh Sharma
Delhi High Court · (2015) 2 JCC 59
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37, 67
High Courts24 Mar 2015Dismissed
Azim Vs Sarv Up Gramin Bank
Delhi High Court · (2015) 4 AD 120 : (2015) 147 FLR 523 : (2015) LabIC 2114 : (2015) 2 LLJ 279 : (2015) LLR 464
Constitution of India, 1950 - Article 14, 16, 21Industrial Disputes Act, 1947 - Section 10, 11(1), 11(3), 25F, 25G
High Courts24 Mar 2015Dismissed
Silicon Graphics Systems (India) P. Ltd. Vs Sterling And Wilson Electricals P. Ltd.
Delhi High Court · (2015) 4 AD 98 : (2015) 3 ARBLR 422
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Contract Act, 1872 - Section 19, 23, 23(1), 28, 28(3)
High Courts24 Mar 2015Dismissed
Gurbachan Singh Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 102Foreign Exchange Regulation Act, 1973 - Section 13Income Tax Act, 1961 - Section 143(3), 264
High Courts24 Mar 2015
Delite Hi-Tech Furniture Industries Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 149 DRJ 109
High Courts24 Mar 2015Dismissed
Food Inspector Vs Bablu Singh
Delhi High Court · (2015) 03 DEL CK 0015
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a), 2(ia)(a)(m), 7
High Courts24 Mar 2015
ACB India Limited Vs Assistant Commissioner of Income Tax
Delhi High Court · (2015) 374 ITR 108 : (2015) 235 TAXMAN 22
Income Tax Act, 1961 - Section 14A
High Courts23 Mar 2015
Powerlite Electricals India P. Ltd. Vs Commissioner Trade and Taxes Delhi
Delhi High Court · (2015) 03 DEL CK 0399
Delhi Sales Tax Act, 1975 - Section 10, 2(o), 23(3), 3, 4Delhi Value Added Tax Act, 2004 - Section 106, 81
High Courts23 Mar 2015Disposed off
Apex Buildsys Ltd. Vs Assistant Provident Fund Commissioner
Delhi High Court · (2015) 3 LLJ 320
High Courts23 Mar 2015Dismissed
Vrajendra Nath Gupta Vs Sir Ganga Ram Trust Society and Others
Delhi High Court · (2015) 178 PLR 34
High Courts23 Mar 2015Dismissed
Scindia Potteries and Services P. Ltd. Vs J.K. Jain and Others
Delhi High Court · (2015) 03 DEL CK 0357
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A
High Courts23 Mar 2015
State (Govt of NCT Delhi) and Others Vs Umesh and Others
Delhi High Court · (2015) 03 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 323, 34, 452, 506
High Courts23 Mar 2015Allowed
In Re: Religare Capital Markets Limited
Delhi High Court · (2015) 03 DEL CK 0339
Companies Act, 1956 - Section 100, 101, 102, 103, 103(1)(b)
High Courts23 Mar 2015Allowed
Dugar Capital Services Private Limited and Others Vs Dipankur Ceroils Private Limited
Delhi High Court · (2015) 03 DEL CK 0338
Companies Act, 1956 - Section 235, 236, 237, 238, 239