High Courts18 Mar 2015
K.C. Sharma Vs BSES Yamuna Power Limited
Delhi High Court · (2015) 03 DEL CK 0080
Constitution of India, 1950 - Article 309, 311(2)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 161 of 212
High Courts18 Mar 2015
Deepak Roy Vs UOI and Others
Delhi High Court · (2015) 03 DEL CK 0079
Border Security Force Act, 1968 - Section 40
High Courts18 Mar 2015Partly Allowed
Krishna Rajauria Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0065
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 19 (7), 24, 24(2)
High Courts17 Mar 2015Disposed Off
Mitra Guha Builders (India) Co. Vs Air Force Naval Housing Board and Others
Delhi High Court · (2015) 152 DRJ 514
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 28
High Courts17 Mar 2015
Abnash Kaur Vs ACIT, Circle 23(1)
Delhi High Court · (2015) 03 DEL CK 0365
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Income Tax Act, 1961 - Section 148, 168, 221(1), 230A(1), 256(2)
High Courts17 Mar 2015
Ram Balram International Vs Commissioner of Customs
Delhi High Court · (2015) 319 ELT 437
Customs Act, 1962 - Section 17(5)
High Courts17 Mar 2015Dismissed
Balwant Singh Vs Sanjay Malhotra and Others
Delhi High Court · (2015) 3 AD 473
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 25, 25(B)
High Courts17 Mar 2015Dismissed
Suresh Kumar Vs Delhi Transport Corporation
Delhi High Court · (2015) 03 DEL CK 0321
Constitution of India, 1950 - Article 226
High Courts17 Mar 2015Dismissed
State Vs Ali Hussain and Others
Delhi High Court · (2015) 03 DEL CK 0317
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 378(3)Penal Code, 1860 (IPC) - Section 302, 307, 34, 498A
High Courts17 Mar 2015
Reliance General Insurance Co. Ltd. Vs Sita Devi and Others
Delhi High Court · (2015) 03 DEL CK 0307
High Courts17 Mar 2015Disposed off
Surinder Singh Vs Dilshad Khan and Others
Delhi High Court · (2015) 03 DEL CK 0306
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 112, 163-A, 166, 168, 2(c)Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts17 Mar 2015Allowed
In Re: RAMPgreen Solutions Private Limited
Delhi High Court · (2015) 03 DEL CK 0280
Companies Act, 1956 - Section 100, 101, 102, 103, 103(1)(b)
High Courts17 Mar 2015Allowed
Systemes Moteurs India Private Limited Vs Sogefi MNR Filtration India Private Limited
Delhi High Court · (2015) 03 DEL CK 0279
Companies Act, 1956 - Section 125, 235, 236, 237, 238
High Courts17 Mar 2015
Hyderabad Duty Free Retail Limited Vs Union of India and Others
Delhi High Court · (2015) 322 ELT 436
Food Safety And Standards Act, 2006 - Section 25
High Courts17 Mar 2015Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kasib and Others
Delhi High Court · (2015) 03 DEL CK 0268
High Courts17 Mar 2015Disposed off
Nisha Jain Vs State
Delhi High Court · (2015) 2 JCC 1112
Criminal Procedure Code, 1973 (CrPC) - Section 319Evidence Act, 1872 - Section 118, 132, 133, 146, 147Oaths Act, 1873 - Section 5
High Courts17 Mar 2015
B.R. Fibres (P) Ltd. Vs The Commissioner Value Added Tax
Delhi High Court · (2015) 4 AD 416 : (2015) 84 VST 570
Central Sales Tax Act, 1956 - Section 3, 3(a), 6(2)
High Courts17 Mar 2015Dismissed
Hari Kishan Vs Ranjeet
Delhi High Court · (2015) 3 AD 594
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts17 Mar 2015Dismissed
Tarunjeet Kaur Vs School Management of G.H.P.S. and Others
Delhi High Court · (2015) LLR 471
Constitution of India, 1950 - Article 226
High Courts17 Mar 2015
Kanchan Batheja Vs Pramod Batheja and Others
Delhi High Court · (2015) 03 DEL CK 0240
Succession Act, 1925 - Section 122, 213(2)(i), 57(a)