High Courts12 Mar 2015Dismissed
Lakhwinder Singh Vs The Food Corporation of India and Others
Delhi High Court · (2015) 03 DEL CK 0256
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 164 of 212
High Courts12 Mar 2015Allowed
P. Pradha Saradhi Vs University of Delhi
Delhi High Court · (2015) 03 DEL CK 0233
Constitution of India, 1950 - Article 226
High Courts12 Mar 2015Dismissed
Azad Singh Vs State
Delhi High Court · (2015) 2 JCC 1233
Criminal Procedure Code, 1973 (CrPC) - Section 164, 311, 313Evidence Act, 1872 - Section 157, 8Penal Code, 1860 (IPC) - Section 376, 506
High Courts12 Mar 2015Dismissed
Neeraj Kumar Vs Suraj Prakash and Others
Delhi High Court · (2015) 2 JCC 1369
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302, 304B, 34, 498A
High Courts12 Mar 2015Disposed off
Priya Parameswaran Pillai Vs Union of India and Others
Delhi High Court · (2015) 7 AD 10
Constitution of India, 1950 - Article 13(3)(a), 19, 19(1)(a), 19(1)(g), 19(2)Criminal Procedure Code, 1973 (CrPC) - Section 41Foreign Contribution (Regulation) Act, 2010 - Section 2(1)(h), 2(1)(i), 2(h), 2(i), 46
High Courts12 Mar 2015Dismissed
Sandeep Mathur and Others Vs Associated Industrial Furnaces (P) Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0152
Arbitration and Conciliation Act, 1996 - Section 16, 34
High Courts12 Mar 2015Allowed
Hardicon Ltd. Vs Madan Lal
Delhi High Court · (2015) 3 RCR(Civil) 510
Right to Information Act, 2005 - Section 2(h)
High Courts12 Mar 2015Disposed off
Indian Oil Corporation Ltd. Vs Presiding Officer Labour Court
Delhi High Court · (2015) 146 FLR 1037 : (2015) 2 LLJ 620 : (2015) LLR 798 : (2015) LLR 480
High Courts12 Mar 2015Dismissed
Abulias Jaed and Others Vs State and Others
Delhi High Court · (2015) 3 JCC 1545
Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1), 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii)Penal Code, 1860 (IPC) - Section 209, 290, 34, 341, 380
High Courts12 Mar 2015Dismissed
Indrajit Ghosh Vs The Registrar, Jawaharlal Nehru University and Others
Delhi High Court · (2015) 03 DEL CK 0076
High Courts12 Mar 2015Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Renu and Others
Delhi High Court · (2015) 03 DEL CK 0032
High Courts11 Mar 2015Dismissed
PNB Housing Finance Limited Vs Usha Rani and Others
Delhi High Court · (2015) 03 DEL CK 0392
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 17, 18Transfer of Property Act, 1882 - Section 65A
High Courts11 Mar 2015Dismissed
Selco International Limited Vs National Buildings Construction and Others
Delhi High Court · (2015) 5 AD 722
High Courts11 Mar 2015Disposed off
Richesh Manav Singhal Vs State
Delhi High Court · (2015) 2 JCC 1135
High Courts11 Mar 2015Disposed off
Sambhav Khanna Vs State (NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1207
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 403, 406, 415, 420, 506
High Courts11 Mar 2015Disposed off
Reliance General Insurance Co. Ltd. Vs Tilak Raj Nayyar and Others
Delhi High Court · (2015) 03 DEL CK 0264
Civil Procedure Code, 1908 (CPC) - Order 20A Rule 20A, 35Hindu Marriage Act, 1955 - Section 24
High Courts11 Mar 2015Dismissed
Housing Development Finance Corporation Ltd. Vs Sandeep Kumar and Others
Delhi High Court · (2015) 03 DEL CK 0231
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3 (5), Order 37 Rule 37
High Courts11 Mar 2015Dismissed
N. Jagannathan Vs Punjab National Bank
Delhi High Court · (2015) 03 DEL CK 0221
Constitution of India, 1950 - Article 14, 226
High Courts11 Mar 2015Dismissed
Brij Kishore Gupta Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0220
Constitution of India, 1950 - Article 226
High Courts11 Mar 2015Dismissed
Vijay Verma Vs State and Others
Delhi High Court · (2016) 333 ELT 25 : (2015) 2 JCC 1443
Central Excises and Salt Act, 1944 - Section 14Companies Act, 1956 - Section 397, 398, 402Criminal Procedure Code, 1973 (CrPC) - Section 438