High Courts26 Feb 2015Dismissed
Union of India Vs R.C. Bakshi
Delhi High Court · (2015) 02 DEL CK 0099
Constitution of India, 1950 - Article 226, 227Prevention of Corruption Act, 1988 - Section 13(1) (d), 13(2), 7
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 175 of 212
High Courts26 Feb 2015Disposed off
State Vs Rajeev Bharti and Others
Delhi High Court · (2015) 149 DRJ 219
Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(1), 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 500, 506
High Courts26 Feb 2015Disposed off
Goodluck Capital (P) Ltd. Vs Jharkhand Ispat Pvt. Ltd.
Delhi High Court · (2015) 4 AD 228 : (2015) 148 DRJ 686 : (2015) 148 DRJ 586
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, 20
High Courts26 Feb 2015Disposed off
Ashok Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 3 AD 668
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376
High Courts25 Feb 2015
Joint Investments (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 275 CTR 471 : (2015) 372 ITR 694 : (2015) 233 TAXMAN 117
High Courts25 Feb 2015Disposed off
Shanta Duneja Vs MCD and Others
Delhi High Court · (2015) 4 AD 739
Delhi Municipal Corporation Act, 1957 - Section 347(d)
High Courts25 Feb 2015Dismissed
Deepak Yadav Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0366
Constitution of India, 1950 - Article 14, 19, 21, 226, 31BDelhi Land Reforms Act, 1954 - Section 33Hindu Succession Act, 1956 - Section 4(2)
High Courts25 Feb 2015
Panjwani Packaging Ltd. and Others Vs Allahabad Bank
Delhi High Court · (2015) 02 DEL CK 0360
Limitation Act, 1963 - Section 17Penal Code, 1860 (IPC) - Section 34, 403, 406, 420Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 2(g), 24
High Courts25 Feb 2015Disposed off
Transport Corporation of India Ltd. Vs Reserve Bank of India and Others
Delhi High Court · (2015) 7 AD 1 : (2015) 152 DRJ 285
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, Order 8 Rule 1, 148, 151
High Courts25 Feb 2015Disposed off
Rajesh Kumar Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Feb 2015Allowed
Ankur Drugs and Pharma Ltd. and Others Vs S.E. Investment Limited
Delhi High Court · (2015) 3 AD 49 : (2015) 217 DLT 781
Arbitration and Conciliation Act, 1996 - Section 37Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 16, 17, 22, 22(1)
High Courts25 Feb 2015Dismissed
Jayant Kumar Trehan Vs HDFC Bank Ltd.
Delhi High Court · (2015) 218 DLT 756
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 7 Rule 11
High Courts25 Feb 2015
Brahm Dev Gupta Vs Container Corporation of India and Others
Delhi High Court · (2015) 3 AD 477 : (2015) 148 DRJ 639
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts25 Feb 2015Dismissed
Naveen Malhotra Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0308
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 296, 407Negotiable Instruments Act, 1881 (NI) - Section 137, 138, 145, 145(2)
High Courts25 Feb 2015Dismissed
Shiv Industries Vs Tata Power Delhi Distribution Ltd.
Delhi High Court · (2015) 02 DEL CK 0144
Electricity Act, 2003 - Section 108
High Courts25 Feb 2015Allowed
Anita Soharu Guleria and Others Vs Director of Education and Others
Delhi High Court · (2015) 02 DEL CK 0125
Constitution of India, 1950 - Article 21A, 226, 30, 41, 45Delhi School Education Act, 1973 - Section 10, 11, 15
High Courts25 Feb 2015Dismissed
North Delhi Power Ltd. Vs Sarover Hospital and Others
Delhi High Court · (2015) 02 DEL CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 278, 378, 378 (4), 378(4), 378(5)
High Courts25 Feb 2015Disposed off
Uday Foundation for Congenital Defects and Rare Blood Groups Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0043
Constitution of India, 1950 - Article 226Food Safety And Standards Act, 2006 - Section 11, 16, 16(2), 16(5), 22
High Courts25 Feb 2015Dismissed
Satnarain Singh Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0035
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1) (e), 13(2)
High Courts25 Feb 2015
Commissioner of Income Tax-VI Vs Wellworth Construction Udyog Ltd.
Delhi High Court · (2015) 02 DEL CK 0021
Income Tax Act, 1961 - Section 143(3), 147, 68