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Delhi High Court judgments, 2015

4,233 judgments · page 179 of 212

High Courts20 Feb 2015

Sumer Singh Salkan Vs Reema and Others

Delhi High Court · (2015) 3 AD 361

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 151Criminal Procedure Code, 1973 (CrPC) - Section 161, 91Delhi Police Act, 1978 - Section 140
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High Courts20 Feb 2015Allowed

HDFC Ergo General Insurance Co. Ltd. Vs Saroj and Others

Delhi High Court · (2015) 2 ACC 632

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 20A Rule 20A, Order 37 Rule 37, 35Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
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High Courts20 Feb 2015

Natwar Rateria Vs CBI

Delhi High Court · (2015) 2 JCC 1086

Criminal Procedure Code, 1973 (CrPC) - Section 227, 325, 360Evidence Act, 1872 - Section 10Penal Code, 1860 (IPC) - Section 120A, 120B
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High Courts20 Feb 2015Dismissed

Rattan Lal Vs Vasdev

Delhi High Court · (2015) 02 DEL CK 0280

Evidence Act, 1872 - Section 114Specific Relief Act, 1963 - Section 16(c), 20Transfer of Property Act, 1882 - Section 53A
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High Courts20 Feb 2015Dismissed

V.K. Kadyan Vs P.K. Gupta

Delhi High Court · (2015) 02 DEL CK 0097

Constitution of India, 1950 - Article 226, 227Contempt of Courts Act, 1971 - Section 2(b)
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High Courts20 Feb 2015Allowed

ICICI Lombard General Ins. Co. Ltd. Vs Pramila and Others

Delhi High Court · (2015) 02 DEL CK 0040

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 20A Rule 20A, Order 37 Rule 37, 35Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
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