High Courts18 Feb 2015Disposed off
Forbes Facility Services Pvt. Ltd. Vs G.B. Pant Hospital
Delhi High Court · (2015) 02 DEL CK 0120
Arbitration and Conciliation Act, 1996 - Section 9
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 182 of 212
High Courts18 Feb 2015Dismissed
SBI Staff Residents Welfare Society Vs Delhi Development Authority and Others
Delhi High Court · (2015) 5 AD 497 : (2015) 218 DLT 565
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 21, 226, 227, 32Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 3, 9
High Courts18 Feb 2015Dismissed
Rajender Singh Vs State Bank of India
Delhi High Court · (2015) 3 AD 447 : (2015) 2 LLJ 139 : (2015) LLR 367
Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 10Industrial Disputes Act, 1947 - Section 33C(2)
High Courts18 Feb 2015Dismissed
Krishan Gopal and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0048
High Courts18 Feb 2015Allowed
Bhim Singh and Others Vs Rajiv Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0036
Motor Vehicles Act, 1988 - Section 102, 149(2), 149(2)(a)(i), 149(2)(a)(ii), 155Penal Code, 1860 (IPC) - Section 306
High Courts13 Feb 2015Dismissed
Salim Khan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 3 JCC 1515
Criminal Procedure Code, 1973 (CrPC) - Section 401Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts13 Feb 2015Dismissed
Joginder Singh Sethi Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 3 JCC 1510
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 228, 308, 341
High Courts13 Feb 2015Dismissed
Varun Industries Ltd. and Others Vs S.E. Investments Ltd.
Delhi High Court · (2015) 2 ARBLR 344
Arbitration and Conciliation Act, 1996 - Section 17, 28(3), 31, 37(2)(b), 9Civil Procedure Code, 1908 (CPC) - Section 151
High Courts13 Feb 2015
Mayur Recreational and Dev. Ltd. VsCommissioner of Income Tax
Delhi High Court · (2015) 02 DEL CK 0283
Delhi Rent Control Act, 1958 - Section 22, 23, 23(1), 6, 9(2)
High Courts13 Feb 2015Dismissed
State Vs Ram Kishan and Others
Delhi High Court · (2015) 02 DEL CK 0265
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Dowry Prohibition Act, 1961 - Section 2, 3, 4Evidence Act, 1872 - Section 113, 113-B
High Courts13 Feb 2015Dismissed
Roshan Bhimrao Patil Vs The Secretary, Department of Electronics and Information Technology and Others
Delhi High Court · (2015) 02 DEL CK 0263
Constitution of India, 1950 - Article 14, 16, 16(1), 226, 233(1)
High Courts13 Feb 2015Disposed off
Surendra Kumar Gupta Vs Mukesh Kumar Gupta
Delhi High Court · (2015) 02 DEL CK 0260
Delhi Rent Control Act, 1958 - Section 27Easements Act, 1882 - Section 52, 60
High Courts13 Feb 2015Dismissed
National Insurance Co. Ltd. Vs Dinesh Tiwari and Others
Delhi High Court · (2015) 02 DEL CK 0256
Motor Vehicles Act, 1988 - Section 110(1), 163-A, 166
High Courts13 Feb 2015Disposed off
National Insurance Co. Ltd. Vs Shashi Goel and Others
Delhi High Court · (2015) 02 DEL CK 0255
Motor Vehicles Act, 1988 - Section 147, 149 (2) (a) (i), 149 (2) (i) (a), 149(2) (i) (c), 207
High Courts13 Feb 2015Disposed off
Pooran Lal Sharma Vs Karan Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0254
Motor Vehicles Act, 1988 - Section 163 (A), 163A, 163-A
High Courts13 Feb 2015
SREI Infrastructure Finance Ltd. Vs Additional Commissioner of Income Tax
Delhi High Court · (2015) 281 CTR 532 : (2015) 230 TAXMAN 1
Companies Act, 1956 - Section 210Income Tax Act, 1961 - Section 10, 11, 115JA, 115JB, 115JB(2)Reserve Bank of India Act, 1934 - Section 45-IC
High Courts13 Feb 2015Allowed
CPL Gaurav Badhwar Vs Union of India and Others
Delhi High Court · (2015) 9 AD 545 : (2015) 218 DLT 331
High Courts13 Feb 2015Dismissed
Vinay Jain Vs State and Others
Delhi High Court · (2015) 2 JCC 1427
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 204, 218, 219Penal Code, 1860 (IPC) - Section 120A, 120-A, 120-B, 387, 420
High Courts13 Feb 2015Disposed off
Rajinder Singh and Others Vs State (Govt. of NCT) Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 325, 34
High Courts13 Feb 2015Disposed off
Prabhat Kushawaha and Others Vs State and Others
Delhi High Court · (2015) 02 DEL CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 406, 498-A