High Courts11 Feb 2015
Mohan S. Lakhani Vs Income Tax Officer and Others
Delhi High Court · (2015) 02 DEL CK 0218
General Clauses Act, 1897 - Section 7
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 185 of 212
High Courts11 Feb 2015
Alstom India Ltd. Vs Union of India and Others
Delhi High Court · (2015) 320 ELT 421 : (2015) 33 GSTR 275
High Courts11 Feb 2015Allowed
Jay Pratap Singh Vs Union of India and Others
Delhi High Court · (2015) 5 AD 303 : (2015) 218 DLT 670
High Courts11 Feb 2015Allowed
GCG Transglobal Housing Project Pvt. Ltd. Vs Surakshit Exports Private Ltd. and Others
Delhi High Court · (2015) 02 DEL CK 0194
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Feb 2015Disposed off
Alpha Tiger Cyprus Investments Ltd. and Others Vs Shakti Nath and Others
Delhi High Court · (2015) 4 ARBLR 401
Arbitration and Conciliation Act, 1996 - Section 17, 2(e), 34, 36, 9Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5Constitution of India, 1950 - Article 142
High Courts11 Feb 2015Allowed
Jagdeo Singh and Others Vs State
Delhi High Court · (2015) 3 AD 268
Arms Act, 1959 - Section 25, 39Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 437AEvidence Act, 1872 - Section 10, 63, 65, 65A, 65B
High Courts11 Feb 2015Dismissed
Amitabh Singh Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0134
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015
Davinder Kumar Chadha and Others Vs Pushpa Rani Sahani
Delhi High Court · (2015) 02 DEL CK 0130
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 25-B, 25-B(5), 25-B(6)Penal Code, 1860 (IPC) - Section 323, 34, 341, 427, 462
High Courts11 Feb 2015Allowed
Gaurav Rajput and Others Vs State of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A, 498-A
High Courts11 Feb 2015
Sajjan Kumar and Others Vs UOI and Others
Delhi High Court · (2015) 221 DLT 99
Customs Act, 1962 - Section 108, 110, 110(3), 124, 127B
High Courts11 Feb 2015Allowed
Worship Impex Pvt. Ltd. and Others Vs Manoranjana Sinh and Others
Delhi High Court · (2015) 126 CLA 145 : (2015) 189 CompCas 388 : (2015) 3 CoMPLJ 104 : (2015) 130 SCL 161
Companies Act, 1956 - Section 235, 235, 236, 237, 237Contract Act, 1872 - Section 65
High Courts11 Feb 2015Partly Allowed
Jindal Steel and Power Limited and Others Vs Union of India and Others
Delhi High Court · (2015) 149 DRJ 35
Coal Mines (Nationalisation) Act, 1973 - Section 3(1)(a)Constitution of India, 1950 - Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 3(1)(r), 3(1)(v), 3(1)(v)(ii), 4, 5
High Courts10 Feb 2015Allowed
Krishan Kumar Vs State Bank of India and Others
Delhi High Court · (2015) 5 AD 450 : (2015) 218 DLT 338
Constitution of India, 1950 - Article 226Delhi Land Reforms Act, 1954 - Section 19, 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 20
High Courts10 Feb 2015
Commissioner of Income Tax-XIII Vs Oriental Structural Engineers Private Limited and Others
Delhi High Court · (2015) 3 AD 758 : (2015) 374 ITR 35 : (2015) 231 TAXMAN 823
General Clauses Act, 1897 - Section 3, 3(42)Income Tax Act, 1961 - Section 143(1), 2(31), 40A(2)
High Courts10 Feb 2015Dismissed
Gyan Parkash and Others Vs State
Delhi High Court · (2015) 02 DEL CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 161, 176, 228, 313Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, 34, 406, 498A
High Courts10 Feb 2015Disposed off
Rama Goel Vs Moti Gupta
Delhi High Court · (2015) 02 DEL CK 0235
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 4, Order 7 Rule 14(3), 151Penal Code, 1860 (IPC) - Section 34, 420, 468, 471
High Courts10 Feb 2015
Sarvesh Chaturvedi and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 2 JCC 1081
Criminal Procedure Code, 1973 (CrPC) - Section 161, 281, 372, 397, 401Penal Code, 1860 (IPC) - Section 506, 509
High Courts10 Feb 2015Disposed off
Mahesh Batra and Others Vs State of NCT of Delhi
Delhi High Court · (2015) 02 DEL CK 0221
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 287, 304-A, 307
High Courts10 Feb 2015Disposed off
P.K. Kulshrestha Vs Sarvesh Patni and Others
Delhi High Court · (2015) 02 DEL CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts10 Feb 2015
Commissioner of Income Tax-XI Vs Zohra Emporium
Delhi High Court · (2015) 372 ITR 381 : (2015) 232 TAXMAN 629
Income Tax Act, 1961 - Section 142(2A), 145(2), 260A