High Courts05 Feb 2015Allowed

Kuldip Kaur Vs Surinder Kaur

Delhi High Court · (2015) 5 AD 321 : (2015) 218 DLT 663

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 129
High Courts05 Feb 2015

State Vs Pradeep Barik

Delhi High Court · (2015) 02 DEL CK 0126

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 378(1)Penal Code, 1860 (IPC) - Section 376, 511
High Courts05 Feb 2015

Commissioner of Income Tax-I Vs AAR ESS Exim Pvt. Ltd.

Delhi High Court · (2015) 281 CTR 143 : (2015) 372 ITR 111 : (2015) 230 TAXMAN 441

Central Excises and Salt Act, 1944 - Section 2(f)Income Tax Act, 1961 - Section 10A, 10AA, 10B, 10B(1), 139Industries (Development and Regulation) Act, 1951 - Section 14