High Courts04 Feb 2015Disposed off
Dipak Bhattacharyya Vs The Banking Ombudsman and Others
Delhi High Court · (2015) 02 DEL CK 0030
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 191 of 212
High Courts04 Feb 2015Allowed
Bira Thoibi and Others Vs State (The NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0029
Bonded Labour System Abolition Act, 1976 - Section 16, 3Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Juvenile Justice Act, 1986 - Section 23, 26
High Courts04 Feb 2015Dismissed
Robin Bartholomew and Others Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 150 DRJ 104
Criminal Procedure Code, 1973 (CrPC) - Section 313, 326(3), 397(3), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Feb 2015Dismissed
John Nagar Vs Hans Nagar and Others
Delhi High Court · (2015) 3 AD 45
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18(1), Order 23 Rule 3, 24, 3, 5Delhi Land Reforms Act, 1954 - Section 54
High Courts04 Feb 2015Dismissed
Soni Impex Vs Taurain Overseas and Others
Delhi High Court · (2015) 02 DEL CK 0005
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Feb 2015
Fine Properties (P) Ltd. Vs Vishnu Bhatnagar
Delhi High Court · (2015) 3 AD 607
Specific Relief Act, 1963 - Section 12, 16(c), 20
High Courts03 Feb 2015Disposed off
Madhurima Chandra and Others Vs Ansun Electronics Pvt. Ltd. and Others
Delhi High Court · (2015) 2 BC 237
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Feb 2015
Subhash Chand Jain and Others Vs Rukmani Devi Jain and Others
Delhi High Court · (2015) 4 AD 567 : (2015) 4 ARBLR 386
Arbitration and Conciliation Act, 1996 - Section 17, 17(1), 37, 37(2)(b)Civil Procedure Code, 1908 (CPC) - Section 151
High Courts03 Feb 2015Disposed off
Adarsh Vidhya Mandir Vs Regional Provident Fund Commissioner
Delhi High Court · (2015) 145 FLR 481 : (2015) 1 LLJ 760
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14-B, 7(1), 7A, 7-Q
High Courts03 Feb 2015Partly Allowed
Parween Vs State
Delhi High Court · (2015) 02 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 374, 482Penal Code, 1860 (IPC) - Section 149, 299, 300, 302, 304
High Courts03 Feb 2015Partly Allowed
Krishan Vs State
Delhi High Court · (2015) 02 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) - Section 374(2), 482Penal Code, 1860 (IPC) - Section 149, 299, 300, 302, 304
High Courts03 Feb 2015
Commissioner of Income Tax Vs Bharti Telenet Ltd.
Delhi High Court · (2015) 02 DEL CK 0189
High Courts03 Feb 2015Dismissed
Alok Kumar Vs Pawan Hans Ltd. and Others
Delhi High Court · (2015) 8 AD 644 : (2015) 218 DLT 434
High Courts03 Feb 2015Disposed off
Rishi Singh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0183
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts03 Feb 2015
Commissioner of Income Tax Vs Hero Honda Motors Limited
Delhi High Court · (2015) 276 CTR 249 : (2015) 372 ITR 481
High Courts03 Feb 2015
Kamla Devi Vs Union of India and Others
Delhi High Court · (2015) 3 AD 232
Constitution of India, 1950 - Article 226, 32
High Courts03 Feb 2015Allowed
Ankit Gupta and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0171
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts03 Feb 2015Allowed
Rakesh Khatri and Others Vs State (GNCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0170
Hindu Marriage Act, 1955 - Section 13(b)(i), 13(b)(ii)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts03 Feb 2015Dismissed
Harvinder Singh Vs State
Delhi High Court · (2015) 3 AD 210
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 161, 173(2)Evidence Act, 1872 - Section 27, 30