High Courts02 Feb 2015Dismissed
Shri Rajnikant Vs The Commissioner of Police and Others
Delhi High Court · (2015) 02 DEL CK 0296
Constitution of India, 1950 - Article 226, 227Right to Information Act, 2005 - Section 15
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 193 of 212
High Courts02 Feb 2015Partly Allowed
Gurbakshish Singh Batra Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0203
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts02 Feb 2015Dismissed
Ritu Bhatia Vs Ministry of Civil Supplies, Consumer Affairs, and Public Distribution and Others
Delhi High Court · (2015) 3 SLJ 136
Constitution of India, 1950 - Article 14, 226
High Courts02 Feb 2015Dismissed
Noida Mint Employees Union and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0172
Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226, 226(2)National Capital Region Planning Board Act, 1985 - Section 27
High Courts02 Feb 2015
Sanjeev Mittal Vs Commissioner of Income Tax
Delhi High Court · (2015) 02 DEL CK 0169
High Courts02 Feb 2015Disposed off
Shamsher Gujjar Vs Sartaj Hotel Apartments and Villas Pvt. Ltd. and Others
Delhi High Court · (2015) 2 AD 284
Arbitration and Conciliation Act, 1996 - Section 11(5), 11(6), 17, 7(4)(a), 9Contempt of Courts Act, 1971 - Section 10, 12, 2Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts02 Feb 2015Dismissed
Jitendra Nath Singh Vs Union of India and Others
Delhi High Court · (2015) LabIC 3203
Border Security Force Act, 1968 - Section 10, 11, 11(2), 48, 50
High Courts02 Feb 2015
Rajesh Kumar Giri and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0153
High Courts02 Feb 2015
Mother Dairy Fruit and Vegetable Private Limited Vs Hatim Ali and Others
Delhi High Court · (2015) 8 AD 378 : AIR 2015 Delhi 132 : (2015) 217 DLT 470 : (2015) 148 DRJ 55
National Dairy Development Board Act, 1987 - Section 2, 42, 43, 44, 8Right to Information Act, 2005 - Section 18, 18(1), 2(a), 2(h), 2(h)(d)(i)
High Courts02 Feb 2015Dismissed
Kailash Chand Vs DTC
Delhi High Court · (2015) 217 DLT 698 : (2015) 148 DRJ 157
Constitution of India, 1950 - Article 311, 311(2)
High Courts02 Feb 2015Dismissed
Deluxe Dentelles Pvt. Ltd. and Others Vs Ishpinder Kochhar and Others
Delhi High Court · (2015) 6 AD 116 : (2015) 218 DLT 645 : (2015) 147 DRJ 693 : (2015) 2 RCR(Rent) 118
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 14, 50, 6A, 8Evidence Act, 1872 - Section 5
High Courts02 Feb 2015
Sushil Kumar Sharma Vs UOI and Others
Delhi High Court · (2015) 02 DEL CK 0148
Army Act, 1950 - Section 164, 63
High Courts02 Feb 2015Dismissed
Rahul Singh Choudhary Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 02 DEL CK 0104
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 34, 392, 397, 411
High Courts02 Feb 2015
Commissioner of Income Tax Vs Satish Chandra
Delhi High Court · (2015) 02 DEL CK 0103
High Courts02 Feb 2015Partly Allowed
Kamla Devi Memorial Educational Welfare and Charitable Society Vs UOI and Others
Delhi High Court · (2015) 02 DEL CK 0079
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts02 Feb 2015Disposed off
Om Shivay Enterprises Vs The Chief Commissioner of Customs and Others
Delhi High Court · (2015) 320 ELT 373 : (2015) 50 GST 334
Customs Act, 1962 - Section 124
High Courts02 Feb 2015Partly Allowed
Prabhu Dayal Aggarwal and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0065
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts02 Feb 2015Dismissed
Bhajan Pura Co-operative Urban Thrift and Credit Society Ltd. Vs State Govt. of NCT Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts02 Feb 2015Dismissed
Luminous Power Technology Pvt. Ltd. Vs Vinay Aggarwal
Delhi High Court · (2015) 02 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Feb 2015Dismissed
State Vs Mahadev and Others
Delhi High Court · (2015) 02 DEL CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-B, 114