High Courts13 Jan 2015Dismissed
Department of Transport Government of NCT of Delhi Vs Star Bus Services Pvt. Ltd.
Delhi High Court · (2015) 3 ARBLR 497
Arbitration and Conciliation Act, 1996 - Section 11(4), 11(7), 11(8), 11(9), 12
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 207 of 212
High Courts13 Jan 2015
St. Stephens Hospital Society Vs The Deputy Commissioner of Income Tax
Delhi High Court · (2015) 01 DEL CK 0178
Income Tax Act, 1961 - Section 10(23C)(vi), 11, 12, 197, 197(1)
High Courts13 Jan 2015Dismissed
Vishal Maharaj Vs Hindu College
Delhi High Court · (2015) 01 DEL CK 0177
High Courts13 Jan 2015Allowed
Babu Mandal Vs State of the NCT of Delhi
Delhi High Court · (2015) 01 DEL CK 0145
Penal Code, 1860 (IPC) - Section 302
High Courts13 Jan 2015
Shahirealtech Private Limited Vs Celebration City Projects P. Ltd.
Delhi High Court · (2015) 01 DEL CK 0121
High Courts13 Jan 2015
Montreaux Resorts P. Ltd. Vs Sonia Khosla
Delhi High Court · (2015) 148 DRJ 1
Advocates Act, 1961 - Section 30, 34, 34(1), 35, 49Arbitration and Conciliation Act, 1996 - Section 11, 2(c), 2(c)(i)Constitution of India, 1950 - Article 129, 144, 145, 19(1), 19(2)
High Courts13 Jan 2015Disposed off
Subhash Vs State (NCT of Delhi)
Delhi High Court · (2015) 1 JCC 614
Penal Code, 1860 (IPC) - Section 323, 451
High Courts13 Jan 2015
Anand Sagar Vs State
Delhi High Court · (2015) 2 AD 674 : (2015) 1 JCC 547
Criminal Procedure Code, 1973 (CrPC) - Section 350, 350(1), 350(2), 351Protection of Children from Sexual Offences Act, 2012 - Section 8
High Courts13 Jan 2015Disposed off
Sheeba Wheels Private Ltd. Vs Satvijay Investment and Consultancy Services (P) Ltd. and Others
Delhi High Court · (2015) 217 DLT 399
Companies Act, 1956 - Section 397, 398, 402
High Courts13 Jan 2015Allowed
G.L. Sharma Vs Hemant Kishor
Delhi High Court · (2015) 2 AD 340
Criminal Procedure Code, 1973 (CrPC) - Section 238, 251, 313Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27
High Courts12 Jan 2015Dismissed
State Vs Ashok Mandal and Others
Delhi High Court · (2015) 01 DEL CK 0370
Criminal Procedure Code, 1973 (CrPC) - Section 160, 161, 173, 313, 378(1)Penal Code, 1860 (IPC) - Section 120B, 34, 394, 397, 411
High Courts12 Jan 2015Disposed off
Mahesh and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 7 AD 115
Penal Code, 1860 (IPC) - Section 323, 34, 341
High Courts12 Jan 2015Disposed off
Yusuf Vs The State (NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1368
High Courts12 Jan 2015Dismissed
Durga Nand Jha Vs U.O.I. and Others
Delhi High Court · (2015) 2 JCC 1047
High Courts12 Jan 2015Disposed off
Anand Chaturvedi and Others Vs Pravesh Chaturvedi
Delhi High Court · (2015) 1 ARBLR 300
Arbitration and Conciliation Act, 1996 - Section 17, 9
High Courts12 Jan 2015Dismissed
State (NCT of Delhi) Vs Sanjay and Others
Delhi High Court · (2015) 2 JCC 1066
Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 361, 363, 366
High Courts12 Jan 2015Dismissed
Suresh Sharma Vs Rajeev Gupta
Delhi High Court · (2015) 2 JCC 1061
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 323
High Courts12 Jan 2015
Oswal Agro Mills Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 370 ITR 676 : (2015) 234 TAXMAN 404
Income Tax Act, 1961 - Section 43B
High Courts12 Jan 2015
Commissioner of Income Tax Vs Tej Pal Singh Kohli
Delhi High Court · (2015) 279 CTR 82 : (2015) 371 ITR 11
Income Tax Act, 1961 - Section 139(1), 143(2), 143(3), 234-B, 234-C
High Courts12 Jan 2015Dismissed
Sapna Tuteja Vs L and T Finance Ltd.
Delhi High Court · (2015) 2 AD 542
Arbitration Act, 1940 - Section 17Arbitration and Conciliation Act, 1996 - Section 24(2), 33, 34, 34(1), 34(3)General Clauses Act, 1897 - Section 27