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Delhi High Court judgments, 2015

4,233 judgments · page 210 of 212

High Courts08 Jan 2015Partly Allowed

Bhagwan Sahai Vs State

Delhi High Court · (2015) 6 AD 243 : (2015) 1 JCC 690

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 27, 6, 8Penal Code, 1860 (IPC) - Section 201, 300, 302, 304
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High Courts08 Jan 2015Dismissed

Raj Kumar Jain Vs Central Bureau of Investigation

Delhi High Court · (2015) 2 AD 91

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 227, 228, 397, 482Penal Code, 1860 (IPC) - Section 109, 120A, 120-A, 120B, 43Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
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High Courts07 Jan 2015Dismissed

Babu Lal Vs State

Delhi High Court · (2015) 2 JCC 1042

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471
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High Courts07 Jan 2015Dismissed

Ajay Gautam Vs Union of India

Delhi High Court · (2015) 2 AD 105 : AIR 2015 Delhi 92 : (2015) 217 DLT 297 : (2015) 147 DRJ 514

Cinematograph Act, 1952 - Section 3, 4, 5B, 5C, 5DConstitution of India, 1950 - Article 19(2), 226, 25
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High Courts07 Jan 2015Disposed off

Rajender Vs State

Delhi High Court · (2015) 2 AD 1 : (2015) 216 DLT 590 : (2015) 1 DMC 395

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 300, 302, 498A, 498-A
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High Courts07 Jan 2015Dismissed

Gaurav Jain Vs Hindustan Latex Family Planning Promotion Trust (HLFPPT)

Delhi High Court · (2015) 9 AD 364 : (2015) 4 Crimes 100 : (2015) 220 DLT 60 : (2015) 3 JCC 1803 : (2015) LabIC 3527 : (2015) LLR 1195 : (2015) 3 RCR(Criminal) 437 : (2015) 3 SCT 525

Constitution of India, 1950 - Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 13(3) (i), 2(g), 2(g)(i), 2(g)(ii), 2(g)(iii)
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