High Courts22 Sept 2015Dismissed
Urmila Goswami Vs Commissioner, EDMC and Others
Delhi High Court · (2015) 09 DEL CK 0290
Constitution of India, 1950 - Article 14, 16(3), 16(4)(a), 16(4)(b), 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 54 of 212
High Courts22 Sept 2015Dismissed
Societe Des Produits Nestle S.A. and Others Vs Italian Edibles Pvt. Ltd.
Delhi High Court · (2015) 09 DEL CK 0285
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 151Copyright Act, 1957 - Section 62, 62(2)Trade Marks Act, 1999 - Section 134(2)
High Courts22 Sept 2015Dismissed
S.P. Tripathi Vs Yudhister Kumar and Others
Delhi High Court · (2016) 2 AD 552 : (2015) 234 DLT 361
Criminal Procedure Code, 1973 (CrPC) - Section 100, 100, 101, 102, 103Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 23, 29, 42, 42(1)
High Courts22 Sept 2015Partly Allowed
Allure Impex Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0212
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts22 Sept 2015Disposed off
Sapna Gautam and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0187
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 350, 351, 354, 376, 406
High Courts22 Sept 2015Disposed off
Puran Chand Sharma Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376
High Courts22 Sept 2015Allowed
Dharmendra Kumar Sharma Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts22 Sept 2015Disposed off
Pradeep Singh Ahluwalia Vs Secretary, Ministry of Tourism and Others
Delhi High Court · (2015) 09 DEL CK 0175
Constitution of India, 1950 - Article 311(2)
High Courts22 Sept 2015
Jitender Chawla and Others Vs Choudhary Cement Agency and Others
Delhi High Court · (2015) 09 DEL CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 293Evidence Act, 1872 - Section 73Industrial Disputes Act, 1947 - Section 10(1)(c), 12(5), 25F
High Courts22 Sept 2015Allowed
Salman Khan Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts22 Sept 2015Dismissed
Somnath Bharti Vs State
Delhi High Court · (2015) 09 DEL CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 160, 164, 313, 41, 468Penal Code, 1860 (IPC) - Section 147, 149, 153A, 307, 312
High Courts22 Sept 2015Allowed
Karanveer Singh Vs NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120B, 307, 34, 406, 415
High Courts21 Sept 2015Allowed
In Re: Bankey Bihari Marketing Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0461
High Courts21 Sept 2015Allowed
In Re: P.R. Kumar Corporate Services Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0460
High Courts21 Sept 2015Dismissed
Govt. of NCT of Delhi Vs Manbhar Devi
Delhi High Court · (2015) 09 DEL CK 0453
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 108, 8
High Courts21 Sept 2015Allowed
Ratan Singh Vs State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0438
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 380, 448, 506
High Courts21 Sept 2015
Consulting Engineering Services (India) Pvt. Ltd. Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2015) 378 ITR 318
Income Tax Act, 1961 - Section 143(1), 143(3), 147, 148, 14A
High Courts21 Sept 2015Allowed
In Re: ZF Components Investment Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0380
High Courts21 Sept 2015Allowed
In Re: Spectrum Realty Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0378
High Courts21 Sept 2015Allowed
In Re: Mapsa Logistics Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0373