High Courts23 Sept 2015Dismissed
Parmod Kumar Vs The State
Delhi High Court · (2015) 234 DLT 410
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 102, 161, 313, 82, 83Evidence Act, 1872 - Section 145
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 52 of 212
High Courts23 Sept 2015Dismissed
Tanay Rana and Others Vs Union Public Service Commission and Others
Delhi High Court · (2015) 09 DEL CK 0457
Constitution of India, 1950 - Article 14, 16
High Courts23 Sept 2015Disposed Off
Union of India and Others Vs Pal Jain
Delhi High Court · (2015) 09 DEL CK 0455
High Courts23 Sept 2015Disposed Off
Harish Chand Tandon Vs Darpan Tandon and Others
Delhi High Court · (2015) 153 DRJ 273
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 8 Rule 10Constitution of India, 1950 - Article 141Hindu Succession Act, 1956 - Section 15, 8
High Courts23 Sept 2015
Microsoft Corporation and Others Vs Susheel Kumar and Others
Delhi High Court · (2015) 09 DEL CK 0421
Copyright Act, 1957 - Section 13(1)(a), 14, 17, 2(ffc), 2(o)Evidence Act, 1872 - Section 65B
High Courts23 Sept 2015Disposed Off
Pooja Khanna Vs State
Delhi High Court · (2015) 09 DEL CK 0350
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 419, 420, 467, 471
High Courts23 Sept 2015Disposed Off
Ajay Madan Vs State
Delhi High Court · (2015) 09 DEL CK 0348
Criminal Procedure Code, 1973 (CrPC) - Section 439Notaries Act, 1952 - Section 12Penal Code, 1860 (IPC) - Section 34, 419, 420, 467, 471
High Courts23 Sept 2015Allowed
Khem Chand and Others Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0347
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22Land Acquisition Act, 1894 - Section 10, 11, 12, 12(1), 12(2)Limitation Act, 1963 - Section 5
High Courts23 Sept 2015Dismissed
Sheo Shanker Prasad Vs Dharam Singh and Others
Delhi High Court · (2015) 09 DEL CK 0342
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 12 Rule 6Evidence Act, 1872 - Section 116Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Sept 2015Disposed Off
Manish Sethi and Others Vs Salimuddin and Others
Delhi High Court · (2015) 09 DEL CK 0307
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 145
High Courts23 Sept 2015Dismissed
HS Vs S
Delhi High Court · (2015) 09 DEL CK 0289
Constitution of India, 1950 - Article 14, 16Hindu Marriage Act, 1955 - Section 13(1)(i-a), 19, 24
High Courts23 Sept 2015Dismissed
S. Nagbhusanam Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0283
Administrative Tribunals Act, 1985 - Section 20, 21Constitution of India, 1950 - Article 226, 227, 300A
High Courts23 Sept 2015Disposed Off
Mukesh Vs State of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0273
Penal Code, 1860 (IPC) - Section 307
High Courts23 Sept 2015Disposed off
Pooja Khemka and Others Vs Delhi Development Authority
Delhi High Court · (2015) 09 DEL CK 0267
Constitution of India, 1950 - Article 226
High Courts23 Sept 2015Dismissed
Om Kanwar Vs Delhi Transport Corporation
Delhi High Court · (2015) LLR 1205
Constitution of India, 1950 - Article 226, 227
High Courts23 Sept 2015
Mohit Gupta Vs Regional Passport Office, Govt. of India, Ministry of External Affairs
Delhi High Court · (2015) 09 DEL CK 0253
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 125General Clauses Act, 1897 - Section 3(20)
High Courts23 Sept 2015
Commissioner of Income Tax and Others Vs Morgan Securities and Credits Pvt. Ltd.
Delhi High Court · (2015) 235 TAXMAN 404
Income Tax Act, 1961 - Section 10(38), 111A, 143(2), 260A
High Courts23 Sept 2015Allowed
R.S. Agarwal Vs The Registrar Cooperative Societies and Others
Delhi High Court · (2015) 09 DEL CK 0200
High Courts23 Sept 2015
Vinod Pathak Vs Amercian Express Bank Ltd.
Delhi High Court · (2015) 153 DRJ 172
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 12, 14Contract Act, 1872 - Section 73
High Courts23 Sept 2015
Sunil Sehgal Vs Chander Batra and Others
Delhi High Court · (2015) 234 DLT 334 : (2015) 153 DRJ 161
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Contract Act, 1872 - Section 73, 74, 75Specific Relief Act, 1963 - Section 14