High Courts21 Sept 2015Dismissed
Venkateshwara University and Others Vs Medical Council of India and Others
Delhi High Court · (2015) 234 DLT 645
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A, 10A(3), 10A(4)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 56 of 212
High Courts21 Sept 2015Dismissed
Oxford Medical College Hospital and Research Centre Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0065
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A(4)
High Courts21 Sept 2015Allowed
Himalayan Institute of Medical Sciences Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0064
Constitution of India, 1950 - Article 300AIndian Medical Council Act, 1956 - Section 10(A) (4), 10A, 10A(4), 11(2)Land Acquisition Act, 1894 - Section 5A
High Courts21 Sept 2015
Assistant Provident Fund Commissioner Vs Hi-Tech Vocational Training Centre
Delhi High Court · (2015) 234 DLT 266 : (2015) 147 FLR 798 : (2015) LLR 1132
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14B, 15, 17, 7QSick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts21 Sept 2015Disposed off
Verhoeven, Marie-Emmanuelle Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0058
Constitution of India, 1950 - Article 32Extradition Act, 1962 - Section 1, 1, 1(1), 1(3), 10
High Courts21 Sept 2015
Avinash Gupta Vs Union of India and Others
Delhi High Court · (2015) 280 CTR 282 : (2015) 378 ITR 137
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 119(2), 139, 139(1), 44AB
High Courts21 Sept 2015
Mithlesh Kumar Kushwaha Vs State
Delhi High Court · (2015) 4 CCR 261
Constitution of India, 1950 - Article 14, 20(3), 21, 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 211(7), 235(2), 304, 313, 354Evidence Act, 1872 - Section 11, 155, 6
High Courts21 Sept 2015Allowed
Sunil Kumar and Others Vs UOI and Others
Delhi High Court · (2015) 09 DEL CK 0029
High Courts21 Sept 2015Dismissed
Din Dayal Vs Bhagwan Devi
Delhi High Court · (2015) 180 PLR 13
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5, Order 22 Rule 9Limitation Act, 1963 - Section 5
High Courts21 Sept 2015
K.K. Sharma Vs Citi Bank and Others
Delhi High Court · (2015) 4 BC 647 : (2015) 234 DLT 315
Evidence Act, 1872 - Section 73Negotiable Instruments Act, 1881 (NI) - Section 14, 15
High Courts18 Sept 2015Disposed Off
Nitin Chandra Vs Sardar Gurdeep Singh
Delhi High Court · (2015) 2 RCR(Rent) 681
Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts18 Sept 2015Dismissed
Rakesh Kumar Garg and Others Vs DSE Financial Service Ltd.
Delhi High Court · (2015) 09 DEL CK 0454
Arbitration and Conciliation Act, 1996 - Section 2(6), 34, 5
High Courts18 Sept 2015Allowed
Shankar Arora and Others Vs The State (Delhi Admn.) and Others
Delhi High Court · (2015) 09 DEL CK 0437
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts18 Sept 2015Dismissed
Sardar Patel Public Sr. Sec. School Vs Chandra Rani and Others
Delhi High Court · (2015) 224 DLT 376
Constitution of India, 1950 - Article 30, 30(1)
High Courts18 Sept 2015Disposed Off
Bliss Refrigeration Pvt. Ltd. Vs Naseeb Alam
Delhi High Court · (2016) 148 FLR 124 : (2015) 4 LLJ 267
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25F, 25G, 25H
High Courts18 Sept 2015Disposed Off
Usha Chandna and Others Vs Delhi Development Authority
Delhi High Court · (2015) 3 UC 1868
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Delhi Development Act, 1957 - Section 30(1), 31A
High Courts18 Sept 2015Allowed
Primo Construction Co. Vs Energo Engineering Projects Ltd. and Others
Delhi High Court · (2015) 6 ARBLR 253
Arbitration and Conciliation Act, 1996 - Section 11
High Courts18 Sept 2015Dismissed
Raj Pal Vs Ram Phal
Delhi High Court · (2015) 152 DRJ 571
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Evidence Act, 1872 - Section 68Specific Relief Act, 1963 - Section 34, 41(i)
High Courts18 Sept 2015Dismissed
Deepak and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0340
Criminal Procedure Code, 1973 (CrPC) - Section 161, 308, 439Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 308, 34
High Courts18 Sept 2015Allowed
Raj Kumar Verma and Others Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0334
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A