Criminal Procedure Code, 1973 (CrPC) - Section 228, 482, 483Penal Code, 1860 (IPC) - Section 120B, 120-B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19

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High Courts17 Sept 2015

Kavi Arora and Others Vs The Registrar of Companies and Others

Delhi High Court · (2015) 129 CLA 328 : (2015) 132 SCL 510

Criminal Procedure Code, 1973 (CrPC) - Section 251, 468, 468(2)(b), 469(1), 469(1)(b)Limitation Act, 1963 - Section 22, 23

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High Courts17 Sept 2015Dismissed

Mahesh Maheshwari and Others Vs Central Bureau of Investigation

Delhi High Court · (2015) 09 DEL CK 0085

Criminal Procedure Code, 1973 (CrPC) - Section 389(3)Evidence Act, 1872 - Section 45, 73Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468

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High Courts17 Sept 2015Dismissed

Raj Kumar Sharma and Others Vs State and Others

Delhi High Court · (2015) 09 DEL CK 0078

Constitution of India, 1950 - Article 20(3), 356Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 313, 428, 8Identification of Prisoners Act, 1920 - Section 4, 5

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High Courts17 Sept 2015

Flevel International Vs Commissioner of Central Excise

Delhi High Court · (2016) 332 ELT 416 : (2015) 52 GST 827

Central Excises and Salt Act, 1944 - Section 11A, 35G, 9D

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High Courts17 Sept 2015Dismissed

Shiwani Vs State NCT of Delhi and Others

Delhi High Court · (2015) 8 AD 1

Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(3), 177, 177, 178Penal Code, 1860 (IPC) - Section 109, 120B, 34, 376, 376 (2)

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High Courts17 Sept 2015Dismissed

Manohar Lal Sharma Vs Union of India and Others

Delhi High Court · (2015) 132 SCL 596

Income Tax Act, 1961 - Section 11, 2(31)

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High Courts17 Sept 2015Disposed off

Dr. MGR Educational and Research Institute University Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0039

Constitution of India, 1950 - Article 226, 32Indian Medical Council Act, 1956 - Section 10A, 10A(4), 11 (2), 11(2)University Grants Commission Act, 1956 - Section 3

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High Courts17 Sept 2015Disposed off

Bharat Rattan Shah Vs State and Others

Delhi High Court · (2015) 09 DEL CK 0014

Constitution of India, 1950 - Article 39Criminal Procedure Code, 1973 (CrPC) - Section 173, 401Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 21, 51, 52, 53, 54

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High Courts16 Sept 2015Dismissed