High Courts15 Sept 2015Disposed off
Bharat Bhushan Gupta Vs Vinod Kumar Sharma
Delhi High Court · (2015) 09 DEL CK 0183
Delhi Rent Control Act, 1958 - Section 25B(8)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 60 of 212
High Courts15 Sept 2015Dismissed
Vijay and Others Vs State
Delhi High Court · (2015) 10 AD 609
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 154, 161, 173Evidence Act, 1872 - Section 125
High Courts15 Sept 2015Disposed off
RMG Builders and Developers Pvt. Ltd. Vs USG Construction Pvt. Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0168
High Courts15 Sept 2015
Oriental Insurance Company Vs Commissioner of Income Tax
Delhi High Court · (2015) 10 AD 217 : (2016) 283 CTR 78 : (2015) 378 ITR 421 : (2015) 235 TAXMAN 388
Income Tax Act, 1961 - Section 115JB, 142(1), 143(2), 147, 148
High Courts15 Sept 2015Dismissed
Chetan Kumar Agarwal and Sons Pvt. Ltd. and Others Vs New Holland Fiat (India) Pvt. Ltd.
Delhi High Court · (2015) 9 AD 654 : (2015) 153 DRJ 475
Arbitration and Conciliation Act, 1996 - Section 19, 34
High Courts15 Sept 2015Disposed off
Satya Prakash Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0049
High Courts15 Sept 2015Disposed off
Umesh Kumar Tiwari Vs Hyatt Regency Hotel
Delhi High Court · (2015) 09 DEL CK 0040
Constitution of India, 1950 - Article 226, 227
High Courts15 Sept 2015Dismissed
Mukesh Chandra Tiwari Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0021
High Courts15 Sept 2015Dismissed
Sandhya Tiwari Vs University of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0016
High Courts15 Sept 2015Allowed
Anil Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 380, 420, 448, 450
High Courts15 Sept 2015Dismissed
Rajeev K. Saksena Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Juvenile Justice Act, 1986 - Section 23Penal Code, 1860 (IPC) - Section 167, 324, 342, 506
High Courts15 Sept 2015
Kaushalya Devi and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts15 Sept 2015Partly Allowed
Anoop Narang and Others Vs UOI and Others
Delhi High Court · (2015) 09 DEL CK 0004
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19 (7), 24, 24(2)
High Courts15 Sept 2015Allowed
Indian Oil Corporation Ltd. Vs Radhey Shyam
Delhi High Court · (2015) 09 DEL CK 0003
High Courts14 Sept 2015Dismissed
Ram Kumar and Others Vs The Administrator of Union Territory of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0445
High Courts14 Sept 2015Disposed Off
Manoj Kumar Vs R.K. Singh
Delhi High Court · (2015) 09 DEL CK 0435
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, 10
High Courts14 Sept 2015Dismissed
Anil Bajaj and Others Vs Kiran Mehta and Others
Delhi High Court · (2015) 09 DEL CK 0428
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(7), 25(9), 25-B(9), 45
High Courts14 Sept 2015Dismissed
Renuka Ohri Vs Indiabulls Securities Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0425
Arbitration and Conciliation Act, 1996 - Section 19, 28(1)(a), 28(3), 34
High Courts14 Sept 2015Disposed Off
Housing Development Finance Corporation Ltd. Vs Ravindra Dhankar and Others
Delhi High Court · (2015) 09 DEL CK 0416
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37, 151
High Courts14 Sept 2015Dismissed
Hira Lal Vs Director of Education, Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 234 DLT 118
Constitution of India, 1950 - Article 226