High Courts14 Sept 2015Disposed Off
Satish Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0388
Arms Act, 1959 - Section 27Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 392, 397, 411
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 61 of 212
High Courts14 Sept 2015Dismissed
Sudesh Kohli and Others Vs Ram Gopal and Others
Delhi High Court · (2015) 4 ACC 349
Constitution of India, 1950 - Article 227
High Courts14 Sept 2015
Commissioner of Income Tax Vs Vijay Singh Kadan
Delhi High Court · (2016) 283 CTR 421 : (2015) 378 ITR 71
High Courts14 Sept 2015Dismissed
Ishwar Saini Vs Videocon Industries Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0343
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 16, Order 21 Rule 26, Order 9 Rule 13, 151Limitation Act, 1963 - Section 5
High Courts14 Sept 2015Dismissed
Pyar Chand Vs Jagjit Singh Sawhney and Others
Delhi High Court · (2015) 09 DEL CK 0335
High Courts14 Sept 2015Dismissed
Union of India and Others Vs Mahender Jit Singh
Delhi High Court · (2015) 09 DEL CK 0329
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173
High Courts14 Sept 2015
GE Capital Services India Vs Prayag Scanning Pvt. Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0318
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Order 37 Rule 3(1), Order 37 Rule 37, Order 37 Rule 4, 151
High Courts14 Sept 2015Dismissed
K.P. Sharma Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0316
Constitution of India, 1950 - Article 226, 227
High Courts14 Sept 2015Dismissed
Raj Kishore Pandey Vs Ruchika Vij
Delhi High Court · (2015) 09 DEL CK 0301
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 195
High Courts14 Sept 2015Disposed off
Raj Shekhar Agrawal and Others Vs Union of India and Others
Delhi High Court · (2016) 131 CLA 37 : (2016) 194 CompCas 511 : (2016) 133 SCL 484
High Courts14 Sept 2015Allowed
Mohini Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 4 ACC 209 : (2015) 152 DRJ 245
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 357, 357A, 357A(1), 357A(3), 357A(4)Motor Vehicles Act, 1988 - Section 161, 163
High Courts14 Sept 2015Disposed off
Sis Kaur Vs Jawaharlal Nehru University
Delhi High Court · (2015) 09 DEL CK 0165
High Courts14 Sept 2015Allowed
Muneshwar Lal Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0162
Central Reserve Police Force Act, 1949 - Section 11 (1)
High Courts14 Sept 2015Disposed off
SEP. Akhalesh Kumar Ray Vs UOI and Others
Delhi High Court · (2015) 09 DEL CK 0161
Constitution of India, 1950 - Article 226, 227
High Courts14 Sept 2015Disposed off
Gagan Educational Society Vs Delhi Development Authority and Others
Delhi High Court · (2015) 09 DEL CK 0160
Delhi Development Act, 1957 - Section 43 (1) (d) (1)General Clauses Act, 1897 - Section 27
High Courts14 Sept 2015Disposed off
Management of Hindustan Times Ltd. Vs Aita Ram and Others
Delhi High Court · (2015) 4 LLJ 274
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1, Order 21 Rule 11, Order 21 Rule 21, Order 21 Rule 21, Order 21 Rule 32Constitution of India, 1950 - Article 136, 226, 227Industrial Disputes Act, 1947 - Section 18(1), 25(FF), 25FF
High Courts14 Sept 2015Dismissed
National Buildings Construction Corporation Limited Vs Indian Railways Construction Company Ltd.
Delhi High Court · (2015) 09 DEL CK 0011
Arbitration and Conciliation Act, 1996 - Section 34
High Courts11 Sept 2015Allowed
In Re: Dolphin Holdings Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0467
High Courts11 Sept 2015Allowed
Satyajeet Bhatia and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0448
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 34, 354, 454
High Courts11 Sept 2015Dismissed
Nanak Chand Vs New Delhi Municipal Council
Delhi High Court · (2015) 09 DEL CK 0439
Industrial Disputes Act, 1947 - Section 25F