High Courts11 Sept 2015Allowed
In Re: Jaisingh Wires Private Limited and Others
Delhi High Court · (2015) 09 DEL CK 0006
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 63 of 212
High Courts11 Sept 2015
In Re: Chandpur Enterprises Limited and Others
Delhi High Court · (2015) 09 DEL CK 0005
High Courts10 Sept 2015Dismissed
Kulbhushan Dania Vs Ashok Kumar Dania and Others
Delhi High Court · (2015) 09 DEL CK 0469
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 7 Rule 11
High Courts10 Sept 2015Allowed
Akshay Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0442
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts10 Sept 2015Dismissed
Anupama Dewan and Others Vs Vinni Duggal
Delhi High Court · (2015) 09 DEL CK 0427
Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts10 Sept 2015Disposed Off
Sonali Badhe Vs Ashish Chandra Singh and Others
Delhi High Court · (2015) 09 DEL CK 0411
Administrative Tribunals Act, 1985 - Section 11, 13, 13(3)(ii), 20, 3(q)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 13, 13(3)(ii), 18, 28, 4
High Courts10 Sept 2015
Fore Square Retail Pvt. Ltd. Vs Revell GMBH & Co. K.G.
Delhi High Court · (2015) 09 DEL CK 0409
High Courts10 Sept 2015Dismissed
Yogendra Prasad Vs Heerawati Devi
Delhi High Court · (2015) 09 DEL CK 0392
Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Sept 2015Dismissed
Rajbir Singh Vs Mahender Singh and Others
Delhi High Court · (2015) 10 AD 705
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Sept 2015Dismissed
Veena Tuli Vs Krishan Kumar Tuli
Delhi High Court · (2015) 09 DEL CK 0326
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 41 Rule 11, Order 6 Rule 16, 151Evidence Act, 1872 - Section 58
High Courts10 Sept 2015Dismissed
India Export House (P) Ltd. Vs Appellate Tribunal for Foreign Exchange and Others
Delhi High Court · (2015) 09 DEL CK 0310
Constitution of India, 1950 - Article 226Foreign Exchange Regulation Act, 1973 - Section 64(2), 68(1), 8(3), 8(4)
High Courts10 Sept 2015Allowed
Bhakti Ram Pandey Vs State
Delhi High Court · (2015) 09 DEL CK 0300
Criminal Procedure Code, 1973 (CrPC) - Section 161Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6Penal Code, 1860 (IPC) - Section 109, 120-B, 342, 363, 366
High Courts10 Sept 2015Dismissed
Mehar Singh Vs Cement Manufactures Association
Delhi High Court · (2015) 152 DRJ 242
High Courts10 Sept 2015Disposed Off
P.P. Malhotra and Others Vs Registrar Co-Operative Society Parliament Street New Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0271
Delhi Co-operative Societies Act, 2003 - Section 70
High Courts10 Sept 2015Dismissed
PUR Polyurethane Products Pvt. Ltd. and Others Vs Delhi State Industrial and Infrastructure Development Corporation Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0250
Constitution of India, 1950 - Article 12, 226
High Courts10 Sept 2015Disposed off
Rakhee Gupta Vs Pramod Bajaj
Delhi High Court · (2015) 09 DEL CK 0196
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Hindu Marriage Act, 1955 - Section 24Limitation Act, 1963 - Section 14, 5
High Courts10 Sept 2015
Pradnya Nagar and Others Vs Rohit Nagar and Others
Delhi High Court · (2015) 09 DEL CK 0178
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, Order 20 Rule 18, Order 32 Rule 12Evidence Act, 1872 - Section 65Stamp Act, 1899 - Section 33, 35, 36
High Courts10 Sept 2015Dismissed
Shalu Vs Pragati Power Corporation Limited
Delhi High Court · (2015) 09 DEL CK 0158
High Courts10 Sept 2015
Indian Railway Finance Co. Ltd. and Others Vs Yatender Kumar Sharma and Others
Delhi High Court · (2015) 09 DEL CK 0151
Constitution of India, 1950 - Article 14Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1)Industrial Disputes Act, 1947 - Section 25F