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Delhi High Court judgments, 2015

4,233 judgments · page 64 of 212

High Courts10 Sept 2015Dismissed

Jaipal Singh Vs State

Delhi High Court · (2015) 09 DEL CK 0052

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b) (ii) (C), 35, 50, 54, 57
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High Courts10 Sept 2015Allowed

Swaraj Vs State and Others

Delhi High Court · (2015) 09 DEL CK 0042

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 196, 196(1), 196(1) (a)Penal Code, 1860 (IPC) - Section 120B, 124, 124A, 149, 153A
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High Courts10 Sept 2015Allowed

Haider Ali Vs State

Delhi High Court · (2015) 4 JCC 2479

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7-APenal Code, 1860 (IPC) - Section 149, 302, 307, 33, 34
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High Courts09 Sept 2015Dismissed

Rajnish B. Bhatia Vs CBI and Others

Delhi High Court · (2015) 09 DEL CK 0443

Criminal Procedure Code, 1973 (CrPC) - Section 161, 218, 219, 220, 221Penal Code, 1860 (IPC) - Section 120B, 379, 411, 414, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
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High Courts09 Sept 2015Allowed

Dhani Ram Vs State Govt. of NCT of Delhi

Delhi High Court · (2015) 09 DEL CK 0150

Criminal Procedure Code, 1973 (CrPC) - Section 107, 150, 290Delhi Police Act, 1978 - Section 47, 50Penal Code, 1860 (IPC) - Section 323, 336, 341, 354, 354A
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