High Courts08 Sept 2015Disposed off
Rajesh Dhingra Vs Central Board of Secondary Education and Others
Delhi High Court · (2015) 09 DEL CK 0156
Constitution of India, 1950 - Article 14, 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 66 of 212
High Courts08 Sept 2015Dismissed
Rajbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2015) 09 DEL CK 0083
Industrial Disputes Act, 1947 - Section 33, 33(2) (b), 33(2)(b)
High Courts08 Sept 2015Disposed off
Darshan Singh and Others Vs Sat Pal and Others
Delhi High Court · (2015) 10 AD 645
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 100
High Courts08 Sept 2015Disposed off
Sukh Varsha Babbar Vs Prem Nath Babbar
Delhi High Court · (2015) 09 DEL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Hindu Marriage Act, 1955 - Section 13(1) (ia)
High Courts08 Sept 2015Allowed
Bihari Lal Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 369, 397, 397(1), 427, 427(1)Penal Code, 1860 (IPC) - Section 147, 148, 149, 188, 395
High Courts08 Sept 2015Disposed off
Deepak Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 09 DEL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 357AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 363, 376, 376(f)
High Courts07 Sept 2015Disposed Off
Chander Bhan Singh Chauhan Vs Lieutenant Governor of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0430
Arms Act, 1959 - Section 17(7), 18, 25, 27Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Sept 2015
Kedia (Agencies) Pvt. Ltd. Vs Commissioner of Customs
Delhi High Court · (2015) 324 ELT 255
High Courts07 Sept 2015Allowed
Bedi & Bedi Associates (Regd.) Vs Central Board of Trustees
Delhi High Court · (2015) 147 FLR 537 : (2016) LLR 7
Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 14B, 14-B, 7-A, 7-O
High Courts07 Sept 2015
Burger King Corporation Vs Burger Place
Delhi High Court · (2015) 10 AD 330 : (2015) 224 DLT 661 : (2015) 64 PTC 308
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 8
High Courts07 Sept 2015Disposed Off
Abid and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0352
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 173, 174, 309Penal Code, 1860 (IPC) - Section 299, 302, 307, 323, 324
High Courts07 Sept 2015Disposed Off
Khoob Singh Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0341
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Delhi Police Act, 1978 - Section 5, 51
High Courts07 Sept 2015Dismissed
Evolve Marketing Services Pvt. Ltd. Vs Aircel Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0321
Arbitration and Conciliation Act, 1996 - Section 16, 34, 37Constitution of India, 1950 - Article 226, 227
High Courts07 Sept 2015Dismissed
Tarun Singhal Vs Devender Kumar and Others
Delhi High Court · (2015) 09 DEL CK 0320
High Courts07 Sept 2015Dismissed
Preeti Wadhwan and Others Vs State
Delhi High Court · (2015) 09 DEL CK 0308
Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 420, 467
High Courts07 Sept 2015
Commissioner of Income Tax (Exemption) Vs Bhagwan Shree Laxmi Naraindham Trust
Delhi High Court · (2015) 280 CTR 335 : (2015) 378 ITR 222 : (2015) 235 TAXMAN 51
Constitution of India, 1950 - Article 25, 26Income Tax Act, 1961 - Section 115BBC, 115BBC(2)(a), 12A, 2(15), 2(24)(iia)
High Courts07 Sept 2015Dismissed
S.V. Chauhan and Others Vs CBI/EOU-2
Delhi High Court · (2015) 09 DEL CK 0131
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471
High Courts07 Sept 2015Disposed off
Kumari Selja and Others Vs Union of India and Others
Delhi High Court · (2015) 152 DRJ 360
High Courts07 Sept 2015Disposed off
Vijay Kumar Tiwari Vs Lt. Governor and Others
Delhi High Court · (2015) 09 DEL CK 0122
Industrial Disputes Act, 1947 - Section 10, 33, 33(2) (b)
High Courts07 Sept 2015Dismissed
Y.S. Kumar Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0082