High Courts04 Sept 2015Allowed
Annie Nagaraja and Others Vs Union of India and Others
Delhi High Court · (2015) 4 SCT 642
Constitution of India, 1950 - Article 14, 15, 16Navy Act, 1957 - Section 9(2)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 68 of 212
High Courts04 Sept 2015Dismissed
Satshiv (Bharat) and Others Vs Indrus Business Development
Delhi High Court · (2015) 10 AD 348
High Courts04 Sept 2015Allowed
S.K. Dhawan Vs Union Bank of India and Others
Delhi High Court · (2015) 09 DEL CK 0128
High Courts04 Sept 2015Dismissed
Vinod Kumar Nijhawan and Others Vs Kamla Nijhawan and Others
Delhi High Court · (2015) 10 AD 305
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Succession Act, 1925 - Section 124
High Courts04 Sept 2015
Kuldip Singh Vs Banarasi Dass
Delhi High Court · (2015) 10 AD 674
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 35(2), Order 21 Rule 66, Order 7 Rule 11Constitution of India, 1950 - Article 141, 142Specific Relief Act, 1963 - Section 22, 28, 28(3)
High Courts03 Sept 2015Dismissed
Rajinder Mohan Malhotra Vs Vice-Chairman, Delhi Development Authority
Delhi High Court · (2015) 09 DEL CK 0413
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 3
High Courts03 Sept 2015Dismissed
UOI Vs Texmaco Ltd.
Delhi High Court · (2015) 09 DEL CK 0302
Arbitration and Conciliation Act, 1996 - Section 34
High Courts03 Sept 2015Dismissed
The Management of Ramjas Public School (Day Boarding) Vs Dharmender and Others
Delhi High Court · (2015) 10 AD 29 : (2015) 147 FLR 722 : (2015) LLR 1126
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1)
High Courts03 Sept 2015Disposed off
Neelam Kapur Vs Director of Education and Others
Delhi High Court · (2015) 09 DEL CK 0258
High Courts03 Sept 2015
The Foundry Visionmongers Ltd. Vs Satyanarayana Reddy S and Others
Delhi High Court · (2015) 64 PTC 108
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 3, 20, 9Copyright Act, 1957 - Section 62, 62(2)Trade Marks Act, 1999 - Section 134
High Courts03 Sept 2015Allowed
Rajesh Yadav and Others Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0248
Penal Code, 1860 (IPC) - Section 120B, 34, 406, 420, 465
High Courts03 Sept 2015Dismissed
Babu Lal Vs Delhi Development Authority
Delhi High Court · (2015) 10 AD 175
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Land Acquisition Act, 1894 - Section 4
High Courts03 Sept 2015Allowed
Rashid and Others Vs State
Delhi High Court · (2015) 234 DLT 327
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 302, 34
High Courts03 Sept 2015
S.B. Transport Company and Others Vs Container Corporation of India and Others
Delhi High Court · (2015) 09 DEL CK 0152
High Courts03 Sept 2015Allowed
Manu Singh Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 82
High Courts03 Sept 2015Allowed
Raj Kumar Uppal Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120B, 307, 420, 468, 471
High Courts03 Sept 2015Dismissed
Naresh Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 10 AD 245
High Courts03 Sept 2015Allowed
G.J. Singh and Others Vs Union of India and Others
Delhi High Court · (2016) 2 AD 178 : (2015) 4 SCT 663
Constitution of India, 1950 - Article 14
High Courts03 Sept 2015Dismissed
Anup Kumar Gupta Vs Surender Singh
Delhi High Court · (2015) 09 DEL CK 0127
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 148
High Courts03 Sept 2015Allowed
Sonam Yadav and Others Vs The State and Others
Delhi High Court · (2015) 09 DEL CK 0126
Motor Vehicles Act, 1988 - Section 146, 196Penal Code, 1860 (IPC) - Section 279, 304-A, 307, 320, 482