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Delhi High Court judgments, 2015

4,233 judgments · page 70 of 212

High Courts02 Sept 2015

Meenakshi Gautham Vs P.K. Pradhan and Others

Delhi High Court · (2015) 10 AD 361 : (2015) 10 AD 295

Constitution of India, 1950 - Article 21, 226Contempt of Courts Act, 1971 - Section 2(b)Indian Medical Council Act, 1956 - Section 10A, 11(2), 15(1), 15(2) (b), 2(d)
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High Courts02 Sept 2015Disposed off

Adesh Kumar Gupta Vs CBI

Delhi High Court · (2015) 10 AD 14 : (2015) 152 DRJ 35

Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155 (2), 155(1), 155(2)Penal Code, 1860 (IPC) - Section 120 (B), 168, 504, 506 (II)
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High Courts02 Sept 2015Dismissed

Sehdev Singh Verma Vs J.P.S. Verma and Others

Delhi High Court · (2016) 1 AD 239 : (2016) AIR (Delhi) 1 : (2015) 234 DLT 235 : (2015) 152 DRJ 185

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 22 Rule 3, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6Contract Act, 1872 - Section 16, 17Evidence Act, 1872 - Section 92
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High Courts02 Sept 2015Dismissed

State of Haryana and Others Vs Ashok Kumar

Delhi High Court · (2015) 4 LLJ 39

Civil Procedure Code, 1908 (CPC) - Section 19, 20Constitution of India, 1950 - Article 226, 227, 277Industrial Disputes Act, 1947 - Section 10, 10A, 2(oo), 25(F), 25F
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High Courts02 Sept 2015Dismissed

Vikas Vs State

Delhi High Court · (2015) 09 DEL CK 0079

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 392, 397
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High Courts01 Sept 2015Allowed

Saidab Vs State

Delhi High Court · (2015) 09 DEL CK 0247

Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 186, 307, 34, 353, 392
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