High Courts03 Sept 2015Dismissed
Ruhee Gupta Vs Amit Aggarwal and Others
Delhi High Court · (2015) 09 DEL CK 0125
Penal Code, 1860 (IPC) - Section 167(2), 34, 406, 439(1), 439(2)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 69 of 212
High Courts03 Sept 2015Dismissed
Supaporn Patsak Vs State
Delhi High Court · (2015) 9 AD 641 : (2015) 4 JCC 172
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 28, 35, 50, 54, 67
High Courts03 Sept 2015Dismissed
H.K. Chadha Vs Basti Sugar Mills Co. Ltd. and Others
Delhi High Court · (2015) 10 AD 534 : (2015) 192 CompCas 367 : (2015) 234 DLT 122
High Courts03 Sept 2015Disposed off
Salauddin Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0080
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 186, 332, 353, 392, 397
High Courts03 Sept 2015
Manoj Vs Barfi Devi and Others
Delhi High Court · (2015) 09 DEL CK 0024
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3
High Courts03 Sept 2015Dismissed
Inder Kumar Sharma Vs The General Manager, Northern Railway Baroda House and Others
Delhi High Court · (2015) 09 DEL CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts02 Sept 2015Dismissed
Gulab Singh Vs Satyender Singh and Others
Delhi High Court · (2015) 09 DEL CK 0426
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 58
High Courts02 Sept 2015Dismissed
Union of India and Others Vs Ravi Dutt Pathak
Delhi High Court · (2015) 09 DEL CK 0412
Constitution of India, 1950 - Article 226
High Courts02 Sept 2015
Mahesh Chander Joshi Vs Mahkarwati and Others
Delhi High Court · (2015) 09 DEL CK 0387
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Sept 2015
Commissioner of Income Tax-20 (Erstwhile CIT-XII) Vs Priyanka Singhania
Delhi High Court · (2015) 09 DEL CK 0374
Income Tax Act, 1961 - Section 132, 153A, 153C, 260A
High Courts02 Sept 2015
Delhi Transport Corporation Vs Surinder Singh and Others
Delhi High Court · (2015) 152 DRJ 88 : (2015) 147 FLR 726 : (2015) 4 LLJ 25
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts02 Sept 2015Dismissed
Hasmullah Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 AD 282
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 506
High Courts02 Sept 2015Disposed Off
Pritpal Singh Gulati and Others Vs Jai Gajanan Enterprises Pvt. Ltd. and Others
Delhi High Court · (2015) 10 AD 249
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37
High Courts02 Sept 2015
Cheminvest Limited Vs Commissioner of Income Tax-VI
Delhi High Court · (2015) 9 AD 629 : (2015) 281 CTR 447 : (2015) 378 ITR 33 : (2015) 234 TAXMAN 761
Income Tax Act, 1961 - Section 10(33), 143(3), 14A, 260A, 36
High Courts02 Sept 2015
Commissioner of Income Tax Vs Sanjay Kumar Garg
Delhi High Court · (2015) 09 DEL CK 0246
Income Tax Act, 1922 - Section 34(1)(a)Income Tax Act, 1961 - Section 131, 133A, 142(1), 143(2), 143(3)
High Courts02 Sept 2015Allowed
Aatif Khan Vs The State Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts02 Sept 2015Disposed off
Pradeep Kapoor Vs The State and Others
Delhi High Court · (2015) 09 DEL CK 0230
Penal Code, 1860 (IPC) - Section 307, 320, 323, 34, 356
High Courts02 Sept 2015
Manushi Sangathan, Delhi Vs Govt. of Delhi and Others
Delhi High Court · (2015) 10 AD 287
Constitution of India, 1950 - Article 19 (1) (g), 21, 25Delhi Development Act, 1957 - Section 7Easements Act, 1882 - Section 18
High Courts02 Sept 2015Allowed
Delhi State Industrial Development Corporation Vs Mohan Construction Company
Delhi High Court · (2015) 5 ARBLR 564
Arbitration and Conciliation Act, 1996 - Section 34
High Courts02 Sept 2015Dismissed
Farida Begum Biswas and Others Vs Union of India and Others
Delhi High Court · (2016) 332 ELT 433
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 173Customs Act, 1962 - Section 124