COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 67 of 212

High Courts07 Sept 2015Dismissed

Saheli Marbles Private Limited, Udaipur Vs Assistant Provident Fund Commissioner, Udaipur

Delhi High Court · (2015) 147 FLR 533 : (2015) LLR 1189

Constitution of India, 1950 - Article 226Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 2(e), 2(f), 7-AFactories Act, 1948 - Section 7

Read judgment

High Courts07 Sept 2015Partly Allowed

Coronation Construction Pvt. Ltd. Vs I.R.C.O.N. International Ltd. and Others

Delhi High Court · (2015) 09 DEL CK 0070

Arbitration and Conciliation Act, 1996 - Section 34Negotiable Instruments Act, 1881 (NI) - Section 138

Read judgment

High Courts07 Sept 2015Disposed off

Santosh Kumari and Others Vs Dharmendra Kumar

Delhi High Court · (2015) 234 DLT 255

Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 307, 328, 34, 406, 498A

Read judgment

High Courts07 Sept 2015Dismissed

S.P. Dhir Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0020

Constitution of India, 1950 - Article 226

Read judgment

High Courts04 Sept 2015

Pr. Commissioner of Income Tax - 10(2) and Others Vs Groz Engineering Tools Pvt. Ltd.

Delhi High Court · (2015) 09 DEL CK 0375

Read judgment

High Courts04 Sept 2015Dismissed

V.P. Gupta Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0322

Limitation Act, 1963 - Section 19, 21, 21(1), 21(2), 21(3)

Read judgment

High Courts04 Sept 2015Dismissed

Naveen Kumar Vs Chairman, Delhi Transport Corporation

Delhi High Court · (2015) 09 DEL CK 0309

Read judgment

High Courts04 Sept 2015Dismissed

New Delhi Municipal Council Vs Budh Ram

Delhi High Court · (2015) 09 DEL CK 0259

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33-c(1)

Read judgment

High Courts04 Sept 2015Disposed off

Umesh Chand Sharma Vs BSES Rajdhani Power Ltd. and Others

Delhi High Court · (2015) 09 DEL CK 0257

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 227

Read judgment

High Courts04 Sept 2015Allowed

Suresh Kumar Vs State and Others

Delhi High Court · (2015) 09 DEL CK 0244

Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 506

Read judgment

High Courts04 Sept 2015Disposed off

Joginder Singh Logani Vs State (CBI)

Delhi High Court · (2015) 09 DEL CK 0231

Penal Code, 1860 (IPC) - Section 120-B, 307, 320, 420, 467Prevention of Corruption Act, 1988 - Section 13(2)

Read judgment

High Courts04 Sept 2015Dismissed

Shankar Goswami Vs Sarita Goswami

Delhi High Court · (2015) 09 DEL CK 0227

Read judgment

High Courts04 Sept 2015Dismissed

Tarsem Singh Vs Directorate of Revenue Intelligence

Delhi High Court · (2015) 10 AD 1

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 29, 42, 42(1), 42(2), 50

Read judgment

High Courts04 Sept 2015

Director of Income Tax Vs Ericsson Communications Ltd.

Delhi High Court · (2015) 10 AD 165 : (2015) 378 ITR 395 : (2015) 234 TAXMAN 895

Contract Act, 1872 - Section 23Income Tax Act, 1961 - Section 10, 115-O, 133A, 154, 192

Read judgment

High Courts04 Sept 2015Allowed

Ajay Vs Govt. of NCT Delhi and Others

Delhi High Court · (2015) 09 DEL CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 406, 498A

Read judgment

High Courts04 Sept 2015Allowed

Nafees Qureshi and Others Vs State of NCT of Delhi and Others

Delhi High Court · (2015) 09 DEL CK 0144

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 420, 468, 471

Read judgment

High Courts04 Sept 2015Dismissed

Bhawani Verma Vs UOI and Others

Delhi High Court · (2016) 1 AD 608 : (2015) 234 DLT 698

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3, 3(1) (i), 3(1) (iii), 3(3), 5AConstitution of India, 1950 - Article 22, 22(5), 226Criminal Procedure Code, 1973 (CrPC) - Section 167

Read judgment

High Courts04 Sept 2015Disposed off

Harender Singh Vs The State (NCT of Delhi) and Others

Delhi High Court · (2015) 09 DEL CK 0138

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 420, 448, 468

Read judgment

High Courts04 Sept 2015Disposed off

Seema Roy and Others Vs State (Govt. of NCT Delhi) and Others

Delhi High Court · (2015) 09 DEL CK 0135

Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, 3Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482

Read judgment

High Courts04 Sept 2015Disposed off

Soumitra Kumar Nahar Vs Parul Nahar

Delhi High Court · (2015) 10 AD 227 : (2016) AIR (Delhi) 22 : (2015) 234 DLT 202 : (2015) 3 DMC 338 : (2015) 153 DRJ 249

Read judgment