High Courts09 Sept 2015Allowed
Ishak Khan Vs Hazrat Ali and Others
Delhi High Court · (2015) 09 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 190, 200Penal Code, 1860 (IPC) - Section 120B, 34, 420, 447, 467
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 65 of 212
High Courts09 Sept 2015Dismissed
Netrapal and Others Vs NCB
Delhi High Court · (2015) 09 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 315Customs Act, 1962 - Section 53Evidence Act, 1872 - Section 25
High Courts09 Sept 2015Dismissed
Fal Avam Subzi Mandi Mashakhor Association and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0097
Constitution of India, 1950 - Article 14, 19, 19(1)(g), 31Delhi Agricultural Produce Marketing (Regulation) Act, 1998 - Section 17, 3, 35, 4, 4(3)
High Courts09 Sept 2015Disposed off
DTC Vs Mohar Singh
Delhi High Court · (2016) 1 AD 28
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 25B, 25F, 25-F
High Courts09 Sept 2015Dismissed
Kesari Nandan Kaushik Vs Sirikishan and Others
Delhi High Court · (2015) 09 DEL CK 0057
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Land Revenue Act, 1954 - Section 20, 40, 41Evidence Act, 1872 - Section 35
High Courts09 Sept 2015Allowed
In Re: DLF City Developers Private Limited and Others
Delhi High Court · (2015) 09 DEL CK 0056
Income Tax Act, 1961 - Section 143(1), 143(3), 271
High Courts09 Sept 2015Allowed
In Re: NEC Industrial Projects Limited and Others
Delhi High Court · (2015) 09 DEL CK 0055
High Courts09 Sept 2015
Klen and Marshalls Manufacturers and Exporters Ltd. Vs Power Grid Corporation India Ltd. and Others
Delhi High Court · (2015) 5 ARBLR 545
Arbitration and Conciliation Act, 1996 - Section 11, 34, 34(2)(b)(ii), 8Constitution of India, 1950 - Article 136Contract Act, 1872 - Section 73, 74
High Courts08 Sept 2015
Rita Upadhyay and Others Vs Public Works Department and Others
Delhi High Court · (2015) 09 DEL CK 0450
High Courts08 Sept 2015Disposed Off
Shahanwaj Alam Vs State (GNCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0432
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 361, 363, 366, 375, 376
High Courts08 Sept 2015Dismissed
Bhawani Shanker Tank Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0410
Constitution of India, 1950 - Article 226, 227
High Courts08 Sept 2015
International Tractors Ltd. and Others Vs Punjab Tractors Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0346
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 20 Rule 5, Order 20 Rule 5(3), Order 22 Rule 1, Order 22 Rule 10General Clauses Act, 1897 - Section 3(42)
High Courts08 Sept 2015Dismissed
Kavita Vs Sandeep and Others
Delhi High Court · (2015) 09 DEL CK 0338
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 376, 420, 506
High Courts08 Sept 2015
Commissioner of Income Tax, Delhi Vs Soni Associates (P) Ltd.
Delhi High Court · (2015) 09 DEL CK 0323
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 12General Clauses Act, 1897 - Section 27Income Tax Act, 1961 - Section 143(2), 143(3), 260A, 282(1), 292BB
High Courts08 Sept 2015Disposed Off
Sunil Kalra Vs Raj Kumar Yadav and Others
Delhi High Court · (2015) 09 DEL CK 0296
High Courts08 Sept 2015Allowed
Ram Singh Vs The Management of CPWD
Delhi High Court · (2015) 09 DEL CK 0262
Constitution of India, 1950 - Article 14, 16, 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1), 18(1), 30
High Courts08 Sept 2015Allowed
Siya Ram Vs The State Govt. of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0245
Criminal Procedure Code, 1973 (CrPC) - Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(3) (a) (i) (ii), 12(3)(a)(i)(ii), 2, 2(y), 7APenal Code, 1860 (IPC) - Section 302, 34, 392
High Courts08 Sept 2015Allowed
Delhi Development Authority Vs I.J. Gupta
Delhi High Court · (2015) 09 DEL CK 0195
High Courts08 Sept 2015Disposed off
Guddu and Others Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts08 Sept 2015Disposed off
GVR Infra Projects Ltd. Vs Natiional Highway Authority of India and Others
Delhi High Court · (2015) 09 DEL CK 0157