High Courts31 Aug 2015
Science Olympiad Foundation Vs Shivalik Olympiad Foundation
Delhi High Court · (2015) 64 PTC 564
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 72 of 212
High Courts31 Aug 2015Dismissed
Sharat Babu Digumarti Vs State, Govt. of NCT of Delhi
Delhi High Court · (2015) 08 DEL CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 397, 482, 91Evidence Act, 1872 - Section 65 (B), 65BInformation Technology Act, 2000 - Section 67, 85, 87
High Courts31 Aug 2015Dismissed
Amit Katyal and Others Vs Harsh Gupta
Delhi High Court · (2015) 08 DEL CK 0217
Delhi Municipal Corporation Act, 1957 - Section 477, 478Delhi Rent Control Act, 1958 - Section 50Transfer of Property Act, 1882 - Section 111(c)
High Courts31 Aug 2015
Bhuttan Vs State
Delhi High Court · (2015) 4 JCC 2297
Criminal Procedure Code, 1973 (CrPC) - Section 173, 357-A, 428Evidence Act, 1872 - Section 106, 165Penal Code, 1860 (IPC) - Section 302
High Courts31 Aug 2015Allowed
Arif Khan and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts31 Aug 2015Allowed
Subhash Chander Mehta Vs Tata Power Delhi Distribution Ltd. and Others
Delhi High Court · (2016) 1 AD 439 : (2015) 234 DLT 164
Constitution of India, 1950 - Article 309, 311(2)
High Courts31 Aug 2015Allowed
G.L. Sagar Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0199
Constitution of India, 1950 - Article 309, 311(2)
High Courts31 Aug 2015Dismissed
Harpal Singh Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0198
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(3), 7, 7(1), 7(1)(b)Constitution of India, 1950 - Article 22(5), 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 82, 83, 84, 85
High Courts31 Aug 2015
Govt of Delhi and Others Vs North Delhi Power Ltd. and Others
Delhi High Court · (2015) 152 DRJ 101
Actuaries Act, 2006 - Section 3Delhi Electricity Reform Act, 2000 - Section 16(2)
High Courts31 Aug 2015Allowed
Tatpal Singh Jaggi and Others Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0193
Constitution of India, 1950 - Article 12, 14, 226, 32
High Courts31 Aug 2015Dismissed
P.S. Dabas and Others Vs Lt. Governor and Others
Delhi High Court · (2015) 08 DEL CK 0191
High Courts31 Aug 2015Allowed
Aero Club Vs Commissioner, Trade and Taxes, Delhi
Delhi High Court · (2015) 85 VST 459
Delhi Value Added Tax Act, 2004 - Section 59, 61, 81, 86(19)
High Courts31 Aug 2015Dismissed
Master Subin Babu Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0152
High Courts31 Aug 2015
Larsen and Toubro Ltd. (LandT) Vs Lachmi Narain Trades and Others
Delhi High Court · (2015) 64 PTC 386
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Trade and Merchandise Marks Act, 1958 - Section 10, 18, 2(1)(m), 2(1)(zb)
High Courts31 Aug 2015Allowed
DTC Vs Manjeet Singh
Delhi High Court · (2015) 08 DEL CK 0037
Industrial Disputes Act, 1947 - Section 33(2) (b)
High Courts31 Aug 2015Dismissed
Malkeet Singh and Others Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0033
Constitution of India, 1950 - Article 226, 233
High Courts31 Aug 2015Dismissed
Rameshwar Dayal Vs Saroj Bala Rathore and Others
Delhi High Court · (2015) 08 DEL CK 0030
Civil Procedure Code, 1908 (CPC) - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 25-B
High Courts31 Aug 2015Dismissed
Jaibeer Singh Vs Jai Bhagwan Singh
Delhi High Court · (2015) 222 DLT 466
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts31 Aug 2015Dismissed
Ashok Goel Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 156, 168, 169, 170, 170Penal Code, 1860 (IPC) - Section 409, 420
High Courts28 Aug 2015Dismissed
Baljinder Singh Sra Vs The High Court of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0355
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 406, 498A