High Courts27 Aug 2015Dismissed
Harmeet Singh and Others Vs State
Delhi High Court · (2015) 08 DEL CK 0203
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 50, 55, 57
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 74 of 212
High Courts27 Aug 2015Dismissed
Late Prem Raj Chaudhary Vs Babu Ram and Others
Delhi High Court · (2015) 08 DEL CK 0184
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 23 Rule 23, Order 47 Rule 7Evidence Act, 1872 - Section 114Urban Land (Ceiling and Regulation) Act, 1976 - Section 26, 28
High Courts27 Aug 2015Allowed
Roop Chand Vs Delhi Transport Corporation
Delhi High Court · (2016) 2 AD 276 : (2015) 234 DLT 142 : (2015) 4 LLJ 173
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 16Constitution of India, 1950 - Article 226, 311(2)
High Courts27 Aug 2015
Vimal Telekrtonix Private Ltd. Vs Tata Telecom Ltd.
Delhi High Court · (2015) 08 DEL CK 0062
High Courts27 Aug 2015Dismissed
Aditi Upadhyay Vs Lalit Kumar and Others
Delhi High Court · (2015) 222 DLT 516
Registration Act, 1908 - Section 17(1)(b)
High Courts27 Aug 2015Allowed
Parveen Jain Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts26 Aug 2015
Deepika Kumar Vs Medhavi Kumar and Others
Delhi High Court · (2015) 08 DEL CK 0356
Protection of Women From Domestic Violence Act, 2005 - Section 17, 17(1)
High Courts26 Aug 2015
PepsiCo, Inc. and Others Vs CR Associates and Others
Delhi High Court · (2015) 08 DEL CK 0301
Trade Marks Act, 1999 - Section 11(6), 11(7), 11(8)
High Courts26 Aug 2015Disposed Off
Neeti Bagh Welfare Association (Regd.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0300
Constitution of India, 1950 - Article 226
High Courts26 Aug 2015Allowed
Dharambir Singh Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0299
Border Security Force Act, 1968 - Section 20(b), 21Constitution of India, 1950 - Article 14
High Courts26 Aug 2015Allowed
Guru Gobind Singh Indraprastha University Vs Mani Rastogi and Others
Delhi High Court · (2015) 08 DEL CK 0250
Constitution of India, 1950 - Article 226
High Courts26 Aug 2015Disposed off
State Govt. of NCT of Delhi Vs Rokinder
Delhi High Court · (2015) 08 DEL CK 0201
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 393, 398
High Courts26 Aug 2015
Commissioner of Income Tax-1 Vs Ansal Land Mark Township (P) Ltd.
Delhi High Court · (2015) 279 CTR 384 : (2015) 377 ITR 635 : (2015) 234 TAXMAN 825
Income Tax Act, 1961 - Section 139, 194J, 201, 201(1), 210(1)
High Courts26 Aug 2015Disposed off
Darshna and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 155(4), 198Penal Code, 1860 (IPC) - Section 120A, 120B, 327, 34, 406
High Courts26 Aug 2015Dismissed
The Tibetan Children''s Village School Vs Karma Lama and Others
Delhi High Court · (2015) 222 DLT 685
Constitution of India, 1950 - Article 227, 44Family Courts Act, 1984 - Section 7(1), 7(1) (a)Guardians and Wards Act, 1890 - Section 10, 11, 26, 7, 8
High Courts26 Aug 2015Disposed off
Rajiv Memorial Academic Welfare Society K.D. Medical College, Hospital and Research Centre and Others Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0173
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10-A, 10-A(4)
High Courts26 Aug 2015Dismissed
Mangtu Ram Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(8)Penal Code, 1860 (IPC) - Section 201, 302, 498A
High Courts26 Aug 2015Disposed off
Nisha Sharma and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Penal Code, 1860 (IPC) - Section 323, 34, 420, 452, 468
High Courts26 Aug 2015Dismissed
SICPA India Private Limited Vs Kapil Kumar and Others
Delhi High Court · (2015) 5 ARBLR 427
Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2Constitution of India, 1950 - Article 227