High Courts25 Aug 2015Disposed Off
Union of India and Others Vs Darshan Lal
Delhi High Court · (2015) 08 DEL CK 0357
Industrial Disputes Act, 1947 - Section 25F
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 75 of 212
High Courts25 Aug 2015
Commissioner of Service Tax Vs Japan Airlines International Co. Ltd.
Delhi High Court · (2015) 325 ELT 16 : (2015) 40 STR 420
Finance Act, 1994 - Section 86
High Courts25 Aug 2015
Principal Commissioner of Income Tax Vs Western India Shipyard Limited
Delhi High Court · (2015) 379 ITR 289
High Courts25 Aug 2015Disposed Off
Subhash Chand and Others Vs Parkash Enterprises and Others
Delhi High Court · (2015) 4 LLJ 99
Industrial Disputes Act, 1947 - Section 11(7), 33C(1)Penal Code, 1860 (IPC) - Section 287, 338
High Courts25 Aug 2015
Lokesh Mishra Vs State of NCT of Delhi
Delhi High Court · (2015) 08 DEL CK 0245
High Courts25 Aug 2015Disposed off
Jugal Kishore Vs Lieutenant Governor, Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0213
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Delhi Police Act, 1978 - Section 47, 50, 51
High Courts25 Aug 2015Disposed off
Titoo Vs State
Delhi High Court · (2015) 08 DEL CK 0202
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304, 323
High Courts25 Aug 2015
Commissioner of Customs Vs Orion Enterprises
Delhi High Court · (2015) 326 ELT 117
Customs Act, 1962 - Section 113(d), 114, 130
High Courts25 Aug 2015
Hindustan Petroleum Corporation Ltd. Vs Commissioner of Central Excise, Delhi-III
Delhi High Court · (2015) 52 GST 243 : (2016) 41 STR 409
Finance Act, 1994 - Section 65 (105) (zzb), 65 (19)
High Courts25 Aug 2015Dismissed
Madhu Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0185
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 372Evidence Act, 1872 - Section 24, 26
High Courts25 Aug 2015Dismissed
Sandeep Kumar Vs Housing Development Finance Corporation Limited and Others
Delhi High Court · (2015) 224 DLT 22
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 3 (5), Order 37 Rule 37
High Courts25 Aug 2015
Army Public School and Others Vs Satya Chhitaka and Others
Delhi High Court · (2015) 08 DEL CK 0174
High Courts25 Aug 2015Dismissed
Ram Sagar Vs State
Delhi High Court · (2015) 08 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 309
High Courts25 Aug 2015Disposed off
Raj Singh and Others Vs State
Delhi High Court · (2015) 08 DEL CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 120B, 120-B, 307, 393, 398
High Courts25 Aug 2015Allowed
Mahender Singh Vs Lt. Governor of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0039
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts25 Aug 2015
Additional Commissioner of Customs Vs Ram Niwas Verma
Delhi High Court · (2015) 323 ELT 424 : (2015) 52 GST 1068
Customs Act, 1962 - Section 123, 123(1), 123(2), 127B, 127B(1)
High Courts25 Aug 2015Disposed off
G.S. Gill Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 205, 482Penal Code, 1860 (IPC) - Section 468, 471
High Courts25 Aug 2015
Abdul Rashid Vs Delhi Waqf Board
Delhi High Court · (2015) 222 DLT 551
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 12, 30, 41(j)
High Courts24 Aug 2015Allowed
Chattar Singh Vs Union of India and Others
Delhi High Court · (2015) 152 DRJ 330
High Courts24 Aug 2015
Groupon, INC Vs Mohan Rao and Others
Delhi High Court · (2015) 234 DLT 13 : (2015) 64 PTC 91
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Evidence Act, 1872 - Section 65B