High Courts28 Aug 2015Disposed Off
Ram Murat Vs Dynatech Controls (P) Ltd.
Delhi High Court · (2015) 4 LLJ 79
Industrial Disputes Act, 1947 - Section 25-F
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 73 of 212
High Courts28 Aug 2015Disposed off
Prabhatam Advertisement Pvt. Ltd. Vs Municipal Corporation of Delhi (South Zone) New Delhi
Delhi High Court · (2015) 08 DEL CK 0266
Constitution of India, 1950 - Article 14, 298
High Courts28 Aug 2015
Commissioner of Income Tax (Central)-III Vs Kabul Chawla
Delhi High Court · (2015) 281 CTR 45 : (2015) 222 DLT 485 : (2016) 380 ITR 573 : (2015) 234 TAXMAN 300
Income Tax Act, 1961 - Section 115JB, 132, 132(1), 132A, 142(1)
High Courts28 Aug 2015
Bimla Devi Vs Shamsher Singh
Delhi High Court · (2015) 08 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24
High Courts28 Aug 2015Allowed
In Re: Kohinoor Club Private Limited
Delhi High Court · (2015) 08 DEL CK 0234
High Courts28 Aug 2015Allowed
In Re: Convergys Stream Private Limited and Others
Delhi High Court · (2015) 08 DEL CK 0233
High Courts28 Aug 2015Disposed off
Pranab Gobinda Bhaumik Vs Chandu Yadav and Others
Delhi High Court · (2015) 4 ACC 221
High Courts28 Aug 2015Dismissed
Rohit Rishi Vs Rahul Rishi
Delhi High Court · (2015) 08 DEL CK 0204
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts28 Aug 2015Dismissed
K. Lalitha Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0195
High Courts28 Aug 2015Disposed off
Narinder Singh and Others Vs University of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0194
High Courts28 Aug 2015
Swastik Industrial Powerline Ltd. Vs Commissioner Trade and Taxes Delhi
Delhi High Court · (2016) 2 AD 58 : (2015) 234 DLT 536 : (2015) 52 GST 457
Delhi Sales Tax Act, 1975 - Section 18, 2(o), 4, 4(2)(a)(v)Delhi Value Added Tax Act, 2004 - Section 81
High Courts28 Aug 2015Disposed off
Premwati Vs Bhagwati Devi
Delhi High Court · (2015) 08 DEL CK 0061
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 9
High Courts28 Aug 2015Dismissed
Ranbir Singh and Others Vs Sh. Ganga Ram Hospital
Delhi High Court · (2015) 147 FLR 909 : (2015) LLR 1071
Constitution of India, 1950 - Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1)Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 2(f), 6
High Courts28 Aug 2015Dismissed
Virender Kumar Singh Vs CBI
Delhi High Court · (2015) 08 DEL CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 227, 228, 397Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1) (d), 13(2), 7, 8
High Courts28 Aug 2015Allowed
Hungama Digital Media Entertainment Pvt. Ltd. Vs ADB Mobile Entertainment and Others
Delhi High Court · (2016) 2 AD 69 : (2015) 234 DLT 85 : (2015) 64 PTC 280
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 6Copyright Act, 1957 - Section 63, 68, 69Criminal Procedure Code, 1973 (CrPC) - Section 91
High Courts27 Aug 2015Disposed Off
H.P. Gupta Vs Delhi Administration and Others
Delhi High Court · (2015) 234 DLT 554
High Courts27 Aug 2015
Sanjeev Kumar Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2015) 08 DEL CK 0303
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 354
High Courts27 Aug 2015Dismissed
Maya Devi Institute of Advanced Education Pvt. ITI Vs C.E.O., National Accreditation Board for Education and Training, Quality Council of India and Others
Delhi High Court · (2015) 08 DEL CK 0216