High Courts21 Aug 2015Dismissed

Sonia Mehra Vs Manisha Rawat

Delhi High Court · (2015) 9 AD 293 : (2015) 152 DRJ 396

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 9 Rule 7Constitution of India, 1950 - Article 136, 227
High Courts21 Aug 2015Dismissed

Ajay Pathak Vs State

Delhi High Court · (2015) 08 DEL CK 0242

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 106, 113BPenal Code, 1860 (IPC) - Section 304B, 498A
High Courts21 Aug 2015Dismissed

Pradeep Vs The State NCT of Delhi

Delhi High Court · (2015) 08 DEL CK 0228

Criminal Procedure Code, 1973 (CrPC) - Section 122, 427, 427 (2), 432, 433Penal Code, 1860 (IPC) - Section 201, 302, 307, 324, 34