High Courts11 Sept 2015Dismissed
Budh Singh Vs Raghubir Singh and Others
Delhi High Court · (2015) 09 DEL CK 0417
Civil Procedure Code, 1908 (CPC) - Section 96
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 62 of 212
High Courts11 Sept 2015Dismissed
Union of India Vs Shameem Akhtar
Delhi High Court · (2015) 09 DEL CK 0415
Constitution of India, 1950 - Article 226, 311(2)
High Courts11 Sept 2015
Vijay Bhatia and Others Vs Narinder Singh and Others
Delhi High Court · (2015) 09 DEL CK 0394
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 3(5), Order 37 Rule 37
High Courts11 Sept 2015
Siri Bhagwan Vs V.B.M. Estates Pvt. Ltd. and Others
Delhi High Court · (2015) 152 DRJ 583
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 23 Rule 3A, Order 7 Rule 11, 9Delhi Land Reforms Act, 1954 - Section 185Specific Relief Act, 1963 - Section 34
High Courts11 Sept 2015Dismissed
Swati Vs The State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) - Section 437(1), 438, 439(1)
High Courts11 Sept 2015Allowed
Ashish Anand and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts11 Sept 2015Allowed
Poonam Babbar and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0324
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 420, 506
High Courts11 Sept 2015Dismissed
Rajeev Aggarwal Vs Oriental Bank of Commerce and Others
Delhi High Court · (2015) 09 DEL CK 0319
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151, 22
High Courts11 Sept 2015
Delhi Public School Society Vs DPS Firozabad and Others
Delhi High Court · (2015) 09 DEL CK 0317
Copyright Act, 1957 - Section 51Trade Marks Act, 1999 - Section 134, 135
High Courts11 Sept 2015
Chandra Kant Bhageria and Others Vs Tej Pal Singh and Others
Delhi High Court · (2015) 09 DEL CK 0294
Hindu Succession Act, 1956 - Section 6
High Courts11 Sept 2015Allowed
In Re: Om Jee Snacks Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0282
High Courts11 Sept 2015Allowed
In Re: Chemico Manufacturers (India) Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0281
High Courts11 Sept 2015Dismissed
Brahm Singh Vs Pramila Devi
Delhi High Court · (2015) 09 DEL CK 0272
High Courts11 Sept 2015
New Delhi Municipal Council Vs Prominent Hotels Limited
Delhi High Court · (2015) 222 DLT 706 : (2015) 152 DRJ 407
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 10, Order 11 Rule 14, Order 23 Rule 23, Order 27 Rule 5(B)Constitution of India, 1950 - Article 14, 141, 19(1)(g), 21, 215Contempt of Courts Act, 1971 - Section 12, 2(b), 2(c)
High Courts11 Sept 2015
Dharmendra Prasad Singh and Others Vs The Chairman, State Bank of India and Others
Delhi High Court · (2015) 09 DEL CK 0164
Constitution of India, 1950 - Article 12, 14, 16, 162, 309
High Courts11 Sept 2015
Commissioner of Income Tax-V Vs Kapil Nagpal
Delhi High Court · (2015) 235 TAXMAN 539
Income Tax Act, 1961 - Section 143 (3), 143(2), 260A(1), 271(1)(c), 54
High Courts11 Sept 2015Allowed
Pankaj Prakash Vs The State and Others
Delhi High Court · (2015) 09 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 190, 195, 195 (a) (i), 195(1), 195(1)(a)Penal Code, 1860 (IPC) - Section 172, 173, 173 (2), 174, 175
High Courts11 Sept 2015Dismissed
Taj Mahal Hotel Vs Industrial Tribunal I and Others
Delhi High Court · (2015) LLR 1129
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts11 Sept 2015Disposed off
Raj Kumar and Others Vs State
Delhi High Court · (2015) 09 DEL CK 0018
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 33
High Courts11 Sept 2015Dismissed
Simret Katyal Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0007
Arbitration Act, 1940 - Section 20Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(3), 156(1), 156(3), 200Penal Code, 1860 (IPC) - Section 405, 406