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Delhi High Court judgments, 2015

4,233 judgments · page 57 of 212

High Courts18 Sept 2015Allowed

Kanhaiya and Others Vs State and Others

Delhi High Court · (2015) 09 DEL CK 0333

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
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High Courts18 Sept 2015Disposed off

Deepak Bhatia Vs Virender Singh

Delhi High Court · (2015) 09 DEL CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 31, 31(2), 313, 357, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 3Penal Code, 1860 (IPC) - Section 71
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High Courts18 Sept 2015Allowed

Surabhi Gehlot and Others Vs Swarn Kanta Punj

Delhi High Court · (2015) 152 DRJ 587

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Easements Act, 1882 - Section 12, 15, 4Transfer of Property Act, 1882 - Section 108, 108(d)
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High Courts18 Sept 2015Allowed

Shoes East Ltd. Vs R.K. Singh and Co.

Delhi High Court · (2015) 09 DEL CK 0045

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 12Evidence Act, 1872 - Section 101Securities and Exchange Board of India Act, 1992 - Section 12(1)
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High Courts17 Sept 2015Disposed Off

Rajeev Vs State

Delhi High Court · (2015) 09 DEL CK 0327

Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(1), 397(2), 451, 457Penal Code, 1860 (IPC) - Section 120B, 406, 42
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