COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 47 of 212

High Courts05 Oct 2015Disposed off

State Bank of Hyderabad and Others Vs All India Bank Deposit Collectors Federation and Others

Delhi High Court · (2015) 152 DRJ 517

Evidence Act, 1872 - Section 114Industrial Disputes Act, 1947 - Section 10, 2(k), 2(rr), 2(s), 4

High Courts05 Oct 2015Dismissed

Bhai Sarabjit Singh Vs Indu Sabharwal and Others

Delhi High Court · (2015) 234 DLT 429 : (2015) 152 DRJ 615

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1(m), Order 43 Rule 1A, 151Contract Act, 1872 - Section 17

High Courts05 Oct 2015Allowed

Gian Chand Vs DTC

Delhi High Court · (2015) 10 AD 131 : (2015) 234 DLT 509 : (2015) 153 DRJ 122 : (2016) 148 FLR 128 : (2015) 4 LLJ 299

Industrial Disputes Act, 1947 - Section 33(2)(b)

High Courts05 Oct 2015Dismissed

Synergy Steels Limited Vs Petroleum and Natural Gas Regulatory Board and Others

Delhi High Court · (2016) 2 AD 378 : (2015) 234 DLT 396 : (2015) 152 DRJ 664

Constitution of India, 1950 - Article 14, 19(1) (g), 19(1)(g), 21, 226

High Courts05 Oct 2015Disposed off

Harish C. Rai Vs Guru Gobind Singh Indraprastha University and Others

Delhi High Court · (2016) 2 AD 112 : (2015) 234 DLT 514

Central Vigilance Commission Act, 2003 - Section 17Constitution of India, 1950 - Article 226

High Courts05 Oct 2015Dismissed

Gulshan Chaudhary Vs Union of India and Others

Delhi High Court · (2016) 1 AD 780 : (2015) 234 DLT 711

Constitution of India, 1950 - Article 141, 142, 32(4), 368

High Courts05 Oct 2015Allowed

Avnesh and Others Vs State of NCT and Others

Delhi High Court · (2015) 10 DEL CK 0003

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

High Courts05 Oct 2015Allowed

Mushir Ahmed and Others Vs The State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 10 DEL CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 387, 506

High Courts05 Oct 2015Allowed

Ravinder and Others Vs The State Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

High Courts01 Oct 2015Dismissed

Sun Broadcast Equipment Pvt. Ltd. Vs Prasar Bharati and Others

Delhi High Court · (2015) 10 DEL CK 0351

High Courts01 Oct 2015Partly Allowed

National Highways Authority of India Vs Sricon Infrastructure Pvt. Limited

Delhi High Court · (2015) 10 DEL CK 0255

Arbitration and Conciliation Act, 1996 - Section 34

High Courts01 Oct 2015Dismissed

Modern Laminators Pvt. Ltd. Vs Hanuman Hosiery Mills

Delhi High Court · (2015) 10 DEL CK 0250

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 1A, 151Constitution of India, 1950 - Article 227

High Courts01 Oct 2015

Commissioner of Income Tax-LTU Vs Power Finance Corporation Ltd.

Delhi High Court · (2015) 378 ITR 619

High Courts01 Oct 2015

Jagriti Plastics Ltd. and Others Vs Commissioner of Trade & Taxes

Delhi High Court · (2016) 1 AD 625 : (2015) 234 DLT 571

Delhi Value Added Tax Act, 2004 - Section 11, 3, 7, 9, 9(1)Orissa Value Added Tax Act, 2004 - Section 2(25), 2(27)

High Courts01 Oct 2015Disposed Off

Arif and Others Vs State

Delhi High Court · (2015) 4 JCC 2529

Penal Code, 1860 (IPC) - Section 392, 397

High Courts01 Oct 2015

Vaneeta Khanna and Others Vs Rajiv Gupta and Others

Delhi High Court · (2015) 10 AD 469 : (2015) 152 DRJ 684

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 11, 34Constitution of India, 1950 - Article 136Specific Relief Act, 1963 - Section 19(b), 5, 6

High Courts01 Oct 2015

Vinod Singh Vs Director General, SSB and Others

Delhi High Court · (2015) 225 DLT 478 : (2015) 153 DRJ 183

Border Security Force Act, 1968 - Section 75Constitution of India, 1950 - Article 14, 20, 20(3)Sashastra Seema Bal Act, 2007 - Section 131, 22(a), 23(1), 87

High Courts01 Oct 2015Allowed

Prasheel Bharadwaj Vs Registrar Coop. Societies and Others

Delhi High Court · (2016) 1 AD 10 : (2015) 152 DRJ 644

Right to Information Act, 2005 - Section 27, 28

High Courts01 Oct 2015Dismissed

Samuel John Vs State of the NCT of Delhi

Delhi High Court · (2015) 10 AD 549 : (2015) 4 JCC 215

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42, 42(1), 42(2), 50, 67

High Courts01 Oct 2015Partly Allowed

Manish Vs State

Delhi High Court · (2015) 4 JCC 2563

Penal Code, 1860 (IPC) - Section 304, 325, 34