High Courts05 Oct 2015Disposed Off
Madan Lal Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 46 of 212
High Courts05 Oct 2015Disposed Off
Harpal Singh and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2016) 1 AD 184
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts05 Oct 2015Allowed
Bimla Devi and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts05 Oct 2015
U.N. Bhardwaj Vs Y.N. Bhardwaj and Others
Delhi High Court · (2015) 10 DEL CK 0106
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 2, Order 23 Rule 1, Order 6 Rule 17Constitution of India, 1950 - Article 13, 13(2), 13(3), 15, 26Hindu Succession Act, 1956 - Section 3, 4, 6
High Courts05 Oct 2015Allowed
Jitender Ahuja Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts05 Oct 2015
Commissioner of Income Tax Vs Kuber Securities Ltd.
Delhi High Court · (2015) 10 DEL CK 0090
Income Tax Act, 1961 - Section 143(1)(a), 260A, 68
High Courts05 Oct 2015
Commissioner of Income Tax Vs Tony Electronics Ltd.
Delhi High Court · (2015) 10 DEL CK 0089
Income Tax Act, 1961 - Section 260A, 80HH, 80-IA
High Courts05 Oct 2015Allowed
In Re: Dayco Engine Systems Private Limited and Ors.
Delhi High Court · (2016) 130 CLA 219 : (2015) 4 CoMPLJ 511
High Courts05 Oct 2015
Satpal Sachdeva Vs Balaji Agriculture Food Products Pvt. Ltd.
Delhi High Court · (2015) 10 DEL CK 0042
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 15, Order 2 Rule 2, Order 39 Rule 10Transfer of Property Act, 1882 - Section 106
High Courts05 Oct 2015Allowed
In Re: One Star Realty Private Limited and Ors.
Delhi High Court · (2015) 10 DEL CK 0041
High Courts05 Oct 2015Disposed Off
Rajesh Vs State
Delhi High Court · (2015) 10 AD 160 : (2015) 4 JCC 2485
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 376, 506
High Courts05 Oct 2015Allowed
Dropti Devi Vs Ram Pyari and Others
Delhi High Court · (2015) 234 DLT 671
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 7 Rule 11
High Courts05 Oct 2015Disposed off
Ajay Kumar Vs State
Delhi High Court · (2015) 4 JCC 219
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2, 50
High Courts05 Oct 2015Allowed
Ajay Sharma and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts05 Oct 2015Disposed off
Marguerite Chawla Vs Kiran Abnashi Chawla and Others
Delhi High Court · (2015) 10 AD 653 : (2015) 234 DLT 438 : (2015) 152 DRJ 627
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 3Specific Relief Act, 1963 - Section 11(3), 6, 6(1)Succession Act, 1925 - Section 211
High Courts05 Oct 2015Dismissed
Rekha Rani Vs CBI
Delhi High Court · (2016) 1 AD 649 : (2015) 4 JCC 2522
Constitution of India, 1950 - Article 142, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Delhi Special Police Establishment Act, 1946 - Section 3, 5, 6
High Courts05 Oct 2015Disposed off
Shivani Bhat Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 2 AD 12 : (2015) 234 DLT 391 : (2015) 4 JCC 2476 : (2015) 4 RCR(Criminal) 1048
Penal Code, 1860 (IPC) - Section 364
High Courts05 Oct 2015Dismissed
ARN Infrastructure India Pvt. Ltd. Vs Avatar Singh Gill (HUF)
Delhi High Court · (2015) 6 ARBLR 421
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts05 Oct 2015Dismissed
Arun Vij Vs Trilok Nath Pasricha
Delhi High Court · (2015) 153 DRJ 119 : (2015) 180 PLR 57
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 18 Rule 17
High Courts05 Oct 2015Dismissed
Syed Tanvir Hussain Vs University of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0014