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Delhi High Court judgments, 2015

4,233 judgments · page 45 of 212

High Courts06 Oct 2015Dismissed

Ashok Baugh Vs Kamal Baugh and Others

Delhi High Court · (2015) 10 AD 372 : (2015) 4 JCC 269 : (2016) 1 RCR(Criminal) 192

Criminal Procedure Code, 1973 (CrPC) - Section 251Negotiable Instruments Act, 1881 (NI) - Section 118, 118 (a), 138, 138, 139Penal Code, 1860 (IPC) - Section 34, 341, 506
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High Courts06 Oct 2015Partly Allowed

Lavlesh Kumar Vs State

Delhi High Court · (2015) 4 JCC 239

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2 (iii) (b), 20, 20(b), 20(b) (ii) (C), 50
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High Courts05 Oct 2015Disposed Off

Amit Singh Vs State and Others

Delhi High Court · (2015) 10 AD 357

Criminal Procedure Code, 1973 (CrPC) - Section 320, 462, 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 26Penal Code, 1860 (IPC) - Section 307
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High Courts05 Oct 2015Allowed

Anil Dutt and Others Vs State and Others

Delhi High Court · (2015) 10 DEL CK 0185

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
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