High Courts07 Oct 2015Allowed
Mool Raj Tyagi and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 2 AD 241 : (2015) 234 DLT 577 : (2015) 152 DRJ 559
Land Acquisition Act, 1894 - Section 17, 17(1), 17(2), 17(4), 4
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 44 of 212
High Courts06 Oct 2015
State (Govt. of NCT of Delhi) Vs Ahmed Shakil and Others
Delhi High Court · (2015) 10 DEL CK 0325
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(a)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307
High Courts06 Oct 2015Disposed Off
V.K. Modi Vs IFCI Ltd.
Delhi High Court · (2015) 10 DEL CK 0256
Constitution of India, 1950 - Article 226, 227
High Courts06 Oct 2015
Commr. of C. Ex. & S.T., LTU, New Delhi Vs Havells India Ltd.
Delhi High Court · (2015) 325 ELT 840
Central Excises and Salt Act, 1944 - Section 35GCustoms Tariff Act, 1975 - Section 3
High Courts06 Oct 2015Disposed Off
Delhi State Industrial Development Corporation Ltd. Vs Vijay Kumar
Delhi High Court · (2016) 1 AD 639 : (2015) 153 DRJ 284 : (2015) 4 LLJ 655
Industrial Disputes Act, 1947 - Section 17B, 2(OO), 25B, 25F
High Courts06 Oct 2015Dismissed
Saddam Alam Vs State
Delhi High Court · (2015) 4 JCC 177
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42, 50
High Courts06 Oct 2015Allowed
Kamal Gupta Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 10 DEL CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 125, 438, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B(1), 13B(2), 9
High Courts06 Oct 2015
Babu Lal Aggarwal Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 4 JCC 2567
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228, 239, 240Penal Code, 1860 (IPC) - Section 120-B, 34, 40, 415, 418
High Courts06 Oct 2015Dismissed
Central Govt. Employees'' Welfare Housing Organisation Vs Lanco Infrastructure Ltd.
Delhi High Court · (2015) 224 DLT 502
Arbitration and Conciliation Act, 1996 - Section 13, 28(1)(a), 28(3), 3, 3(1)Contract Act, 1872 - Section 73Maharashtra Sales Tax On the Transfer of Property in Goods Involved in the Execution of Works Contracts (Re-enacted) Act, 1989 - Section 6(1)(A)(d)(ii)
High Courts06 Oct 2015Allowed
Surat Singh Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 4 JCC 301
Criminal Procedure Code, 1973 (CrPC) - Section 2(wa), 372, 378, 378(1), 378(1)(a)Negotiable Instruments Act, 1881 (NI) - Section 138, 44Penal Code, 1860 (IPC) - Section 44
High Courts06 Oct 2015Dismissed
Hari Dutt Sharma Vs Delhi Jal Board
Delhi High Court · (2015) 10 DEL CK 0105
Administrative Tribunals Act, 1985 - Section 14(3), 19, 20, 21, 21(2)Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 2(j), 3
High Courts06 Oct 2015
Principal Commissioner of Income Tax - 21 Vs Universal Precision Screws
Delhi High Court · (2015) 10 DEL CK 0087
High Courts06 Oct 2015Allowed
Rakesh Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0068
High Courts06 Oct 2015Partly Allowed
Kishan Chand and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0063
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts06 Oct 2015Dismissed
Municipal Corporation of Delhi Vs Rishi Pal Singh
Delhi High Court · (2015) 10 AD 148 : (2015) 234 DLT 659 : (2015) 147 FLR 915 : (2015) 4 LLJ 585 : (2016) LLR 265
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s), 25-F, 25-F (a), 25-G
High Courts06 Oct 2015Disposed off
Ranjeet Kaur and Others Vs State (NCT Govt. of Delhi)
Delhi High Court · (2015) 10 AD 336 : (2015) 152 DRJ 653 : (2015) 4 JCC 2504
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Immoral Traffic (Prevention) Act, 1956 - Section 5Penal Code, 1860 (IPC) - Section 109, 328, 34, 376
High Courts06 Oct 2015
Seagram Distilleries Pvt. Ltd. Vs Commissioner of Income Tax-III, New Delhi and Others
Delhi High Court · (2015) 10 AD 461 : (2015) 378 ITR 581 : (2015) 235 TAXMAN 184
Income Tax Act, 1961 - Section 145(2), 260A, 37, 37(1)
High Courts06 Oct 2015
Pr. Commissioner of Income Tax Vs E-funds International India Pvt. Ltd.
Delhi High Court · (2015) 10 AD 109 : (2015) 379 ITR 292
Income Tax Act, 1961 - Section 10A, 115JA, 139(5), 143(1), 143(2)
High Courts06 Oct 2015Allowed
Subir Singh and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts06 Oct 2015
Devender Kumar Vs Khem Chand
Delhi High Court · (2015) 10 AD 555 : (2015) 4 BC 588 : (2015) 234 DLT 419 : (2015) 153 DRJ 214 : (2015) 4 JCC 274 : (2016) 1 RCR(Civil) 282 : (2016) 1 RCR(Criminal) 227
Contract Act, 1872 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 143, 262, 262, 263, 263(g)Income Tax Act, 1961 - Section 269SS, 271D