High Courts07 Oct 2015Dismissed
Union of India Vs Yuvraj Gupta and Others
Delhi High Court · (2015) 10 DEL CK 0321
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 43 of 212
High Courts07 Oct 2015Dismissed
Manjit Rai Vs Chairman-Cum-Managing Director and Others
Delhi High Court · (2015) 10 DEL CK 0297
Constitution of India, 1950 - Article 226, 227
High Courts07 Oct 2015Allowed
Umang Juneja and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 152 DRJ 679
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts07 Oct 2015
Principal Commissioner of Custom Vs Riso India Pvt. Ltd.
Delhi High Court · (2015) 10 AD 142 : (2016) 333 ELT 33 : (2016) 36 GSTR 185
Customs Act, 1962 - Section 130, 18, 2(15), 25, 25(1)Customs Tariff Act, 1975 - Section 3, 3(5), 3(8)
High Courts07 Oct 2015Allowed
MVL Industries Limited and Others Vs IFCI Factors Limited
Delhi High Court · (2015) 4 JCC 289
Criminal Procedure Code, 1973 (CrPC) - Section 251, 263(g), 311Negotiable Instruments Act, 1881 (NI) - Section 138, 143, 145(2)
High Courts07 Oct 2015
Merck Sharp & Dohme Corporation and Others Vs Glenmark Pharmaceuticals Ltd.
Delhi High Court · (2015) 234 DLT 454 : (2015) 3 MIPR 144 : (2015) 64 PTC 417
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, Order 6 Rule 14Evidence Act, 1872 - Section 27, 27(3), 53, 57, 67Patents Act, 1970 - Section 10(4), 117A, 117C, 117D, 13
High Courts07 Oct 2015Disposed Off
Delhi Transport Corporation Vs Daya Ram
Delhi High Court · (2015) 4 LLJ 423
Constitution of India, 1950 - Article 226, 227
High Courts07 Oct 2015Allowed
Amit Vs UOI and Others
Delhi High Court · (2015) 224 DLT 41
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19, 19(2), 21Penal Code, 1860 (IPC) - Section 148, 149, 323, 506
High Courts07 Oct 2015
Director of Income Tax (Exemption) Vs All India Personality Enhancement & Cultural Centre for Scholars Aipeccs Society
Delhi High Court · (2015) 10 AD 253 : (2015) 281 CTR 1 : (2015) 234 DLT 721 : (2015) 379 ITR 464
Constitution of India, 1950 - Article 226, 227Income Tax Act, 1961 - Section 10, 10(22), 10(23)(vi), 10(23C), 10(23C)(iiiad)
High Courts07 Oct 2015Allowed
Rajbir Singh Uppal Vs Cooke & Kelvey P. Ltd.
Delhi High Court · (2015) 4 JCC 283 : (2016) 1 RCR(Criminal) 522
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 397, 4(2), 401Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts07 Oct 2015Disposed Off
Om Prakash and Others Vs Delhi Jal Board
Delhi High Court · (2015) 10 AD 448 : (2015) 4 LLJ 412
Industrial Disputes Act, 1947 - Section 25F
High Courts07 Oct 2015Dismissed
Mohan Energy Corporation Ltd. and Others Vs State and Others
Delhi High Court · (2015) 152 DRJ 639 : (2015) 4 JCC 292
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts07 Oct 2015Allowed
Pradeep Kumar and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts07 Oct 2015Allowed
Om Prakash Sharma Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts07 Oct 2015Dismissed
Arun Kumar Vs State (NCT of Delhi)
Delhi High Court · (2015) 4 JCC 205
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 57
High Courts07 Oct 2015Disposed Off
Amrit Lal Ghai and Others Vs D.D.A. and Others
Delhi High Court · (2015) 10 DEL CK 0074
High Courts07 Oct 2015Dismissed
Lok Nath Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0072
Constitution of India, 1950 - Article 227
High Courts07 Oct 2015Disposed Off
Arsheeran Bahmeech Vs State (Government of NCT of Delhi)
Delhi High Court · (2015) 10 DEL CK 0047
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 363
High Courts07 Oct 2015Dismissed
Municipal Corporation of Delhi Vs Workmen, Virender Kumar and Others
Delhi High Court · (2015) 10 DEL CK 0040
High Courts07 Oct 2015Allowed
Bhoop Singh Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 180