High Courts09 Oct 2015Allowed
Rahul Dhir Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 4 JCC 2577
Arms Act, 1959 - Section 25, 39Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 41 of 212
High Courts09 Oct 2015
RKDF Medical College Hospital and Research Centre and Others Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0254
High Courts09 Oct 2015Disposed Off
G.D. Engineering Works Vs Arvind Kumar
Delhi High Court · (2015) 4 LLJ 386
Industrial Disputes Act, 1947 - Section 25F
High Courts09 Oct 2015Dismissed
Punjab & Sind Bank Vs Nand Lal Phatnani and Others
Delhi High Court · (2016) 1 AD 725 : (2015) 234 DLT 589
High Courts09 Oct 2015Allowed
Mohan Lal Mehta and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0216
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)
High Courts09 Oct 2015
Anoop Singh Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 4 JCC 2574
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts09 Oct 2015Allowed
Alok Kumar and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0187
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts09 Oct 2015
Thomson Press (India) Ltd. Vs Commissioner of Income Tax-II
Delhi High Court · (2015) 281 CTR 271 : (2015) 379 ITR 222
Income Tax Act, 1961 - Section 10A, 10A(1), 10A(2), 10A(6), 139
High Courts09 Oct 2015
Coperion Ideal Private Limited Vs Commissioner of Income Tax-II
Delhi High Court · (2015) 224 DLT 491 : (2015) 378 ITR 525
Income Tax Act, 1961 - Section 139, 142, 143(1), 143(3), 147
High Courts09 Oct 2015Dismissed
Jhansi Orai Tollway Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 1 BC 610 : (2015) 234 DLT 664
Arbitration and Conciliation Act, 1996 - Section 8Indian Medical Council Act, 1956 - Section 10A(4)
High Courts09 Oct 2015Dismissed
Delhi International Airport Pvt. Ltd. Vs Rinki and Others
Delhi High Court · (2016) 2 AD 267 : (2015) 152 DRJ 549
Motor Vehicles Act, 1988 - Section 165, 165(1), 167, 2(28), 2(34)
High Courts09 Oct 2015Disposed Off
Vikram and Others Vs State
Delhi High Court · (2015) 10 DEL CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 162, 222, 428Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 302, 34, 392, 396, 412
High Courts09 Oct 2015Disposed Off
Hari Shankar Kumar Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 4 JCC 2579
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 376
High Courts09 Oct 2015Allowed
Sandeep Kumar Vs The State and Others
Delhi High Court · (2015) 10 DEL CK 0126
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 336, 34
High Courts09 Oct 2015Allowed
Rajesh and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts09 Oct 2015Allowed
Anil Kumar Saini Vs The State (NCT) of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0124
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 406, 498A
High Courts09 Oct 2015
Sunder Kukreja and Others Vs Mohan Lal Kukreja and Others
Delhi High Court · (2015) 10 DEL CK 0123
Arbitration Act, 1940 - Section 20, 30, 30(a), 33Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 45
High Courts09 Oct 2015Disposed Off
Veer Singh Vs State
Delhi High Court · (2015) 4 JCC 2635
Arms Act, 1959 - Section 27, 27(1), 5, 5(1)Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts09 Oct 2015Allowed
Shiv Lal and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(1)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts09 Oct 2015Disposed Off
Satyawan Vs UOI and Others
Delhi High Court · (2015) 225 DLT 155
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9, Order 41 Rule 3ALimitation Act, 1963 - Section 5