High Courts13 Oct 2015Allowed

Subhash Gupta Vs Union of India and Others

Delhi High Court · (2015) 10 DEL CK 0100

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts12 Oct 2015Dismissed

Subhash Chand Sethi Vs J.K. Jain

Delhi High Court · (2015) 224 DLT 33

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 13Constitution of India, 1950 - Article 136, 227
High Courts12 Oct 2015Allowed

Krishan Gopal and Others Vs ONGC and Others

Delhi High Court · (2015) 234 DLT 596 : (2015) 153 DRJ 128 : (2015) 4 LLJ 487

Constitution of India, 1950 - Article 12, 14, 226Industrial Disputes Act, 1947 - Section 25NMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 10, 2(ra), 30
High Courts12 Oct 2015Disposed Off

Pushpender Singh and Others Vs State and Others

Delhi High Court · (2015) 225 DLT 82 : (2015) 3 DMC 735

Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(2), 216, 221Dowry Prohibition Act, 1961 - Section 2