High Courts09 Oct 2015Allowed
Gurdeep Arora and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 324, 34
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 42 of 212
High Courts09 Oct 2015Dismissed
UOI and Others Vs Kishan Lall Sharma and Others
Delhi High Court · (2015) 10 DEL CK 0054
High Courts08 Oct 2015Dismissed
Delhi State Industrial & Infrastructure Development Corporation Ltd. Vs Harpal Singh
Delhi High Court · (2015) 10 AD 544
High Courts08 Oct 2015Disposed Off
Balaji Private ITI Vs Directorate General of Employment & Training and Others
Delhi High Court · (2015) 10 DEL CK 0335
High Courts08 Oct 2015Allowed
P.L. Verma and Others Vs UOI and Others
Delhi High Court · (2016) 2 AD 87
Constitution of India, 1950 - Article 14, 16, 32
High Courts08 Oct 2015Dismissed
Sanjeev Kapoor and Others Vs Anil Kumar
Delhi High Court · (2015) 224 DLT 707
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts08 Oct 2015
Oracle Systems Corporation Vs Assistant Director of Income Tax Circle 2(1), International Taxation, New Delhi
Delhi High Court · (2016) 380 ITR 232 : (2015) 235 TAXMAN 337
Evidence Act, 1872 - Section 114Income Tax Act, 1961 - Section 115A, 143, 143(3), 147, 148
High Courts08 Oct 2015
Turner Broadcasting Systems Asia Pacific Inc. Vs Deputy Director of Income Tax
Delhi High Court · (2016) 1 AD 177 : (2016) 380 ITR 412 : (2015) 235 TAXMAN 328
Income Tax Act, 1961 - Section 115A, 143, 143(2), 143(3), 147
High Courts08 Oct 2015Allowed
Anushka Ashok and Others Vs The State of NCT of Delhi and Others
Delhi High Court · (2015) 152 DRJ 601
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 180, 181, 3, 5Penal Code, 1860 (IPC) - Section 279, 307, 338
High Courts08 Oct 2015Dismissed
Atul Nath Vs Aman Nath and Others
Delhi High Court · (2015) 10 AD 114 : (2015) 152 DRJ 605
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4
High Courts08 Oct 2015Dismissed
Achchey Lal Yadav Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 10 DEL CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 201, 302, 364A
High Courts08 Oct 2015Disposed Off
Union of India Vs Santan and Others
Delhi High Court · (2015) 10 DEL CK 0200
Administrative Tribunals Act, 1985 - Section 22Constitution of India, 1950 - Article 226, 227
High Courts08 Oct 2015
Pr. Commissioner of Income Tax-4 Vs G & G Pharma India Ltd.
Delhi High Court · (2015) 10 DEL CK 0146
Income Tax Act, 1961 - Section 139, 143(3), 147, 147(a), 148
High Courts08 Oct 2015Allowed
Amrik Singh and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 160, 164, 313Penal Code, 1860 (IPC) - Section 34, 343, 354, 363, 364A
High Courts08 Oct 2015
SERGI Transformer Explosion Prevention Technologies Private Limited Vs CTR Manufacturing Industries Limited and Others
Delhi High Court · (2015) 10 AD 189 : (2015) 152 DRJ 703 : (2015) 64 PTC 357
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11Patents Act, 1970 - Section 109, 109(2), 68, 69, 69(5)
High Courts08 Oct 2015Dismissed
Sabir Vs State
Delhi High Court · (2015) 4 JCC 208
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42, 42(1), 42(2), 50, 57
High Courts07 Oct 2015Partly Allowed
Shambhu Shah Vs State and Others
Delhi High Court · (2015) 10 AD 353 : (2015) 4 JCC 2644
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts07 Oct 2015
Hari Prakash and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 4 JCC 2592
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 294, 313, 428Evidence Act, 1872 - Section 25