COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 38 of 212

High Courts14 Oct 2015Disposed Off

Jasbir Singh Vs Y.S. Cooper Cambata Aviation Pvt. Ltd.

Delhi High Court · (2015) 147 FLR 1056

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 13 Rule 2, Order 6 Rule 17Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33- 2(b), 33(1), 33A

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High Courts14 Oct 2015Allowed

Amandeep Kaur Vs Union of India and Others

Delhi High Court · (2015) 224 DLT 496

Constitution of India, 1950 - Article 21

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High Courts14 Oct 2015Disposed Off

Kashudhan Kutir Udyog Vs Hindustan Unilever Ltd.

Delhi High Court · (2015) 224 DLT 403

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

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High Courts14 Oct 2015

Alar Infrastructures Pvt. Ltd. Vs Commissioner of C. Ex., Delhi-I

Delhi High Court · (2015) 40 STR 1066

Central Excises and Salt Act, 1944 - Section 11BFinance Act, 1994 - Section 83

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High Courts14 Oct 2015

Pr. Commissioner of Income Tax-08 Vs Shri Jai Shiv Shankar Traders Pvt. Ltd.

Delhi High Court · (2016) 282 CTR 435

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High Courts14 Oct 2015Disposed Off

Rajesh Vs State

Delhi High Court · (2015) 4 JCC 2827

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 366, 376

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High Courts14 Oct 2015Allowed

Saloni Gaur Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0116

Criminal Procedure Code, 1973 (CrPC) - Section 251, 320, 482Motor Vehicles Act, 1988 - Section 181, 3Penal Code, 1860 (IPC) - Section 279, 307

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High Courts14 Oct 2015Allowed

Vikas Kumar and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0115

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A

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High Courts14 Oct 2015Allowed

Aman Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 4 JCC 2747

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 361, 363, 376Prohibition of Child Marriage Act, 2006 - Section 3

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High Courts14 Oct 2015Disposed Off

Dhara Singh Meena Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0081

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 303

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High Courts14 Oct 2015Dismissed

Shivaji Anand and Others Vs Lieutenant Governor of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0078

Constitution of India, 1950 - Article 14, 142, 16, 16(1)

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High Courts14 Oct 2015Dismissed

Zuber Vs State (NCT of Delhi)

Delhi High Court · (2015) 4 JCC 2750

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 363, 366, 376(2)(f), 506

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High Courts14 Oct 2015Disposed Off

Urmila Devi and Others Vs Dropadi Devi and Others

Delhi High Court · (2015) 10 DEL CK 0066

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High Courts14 Oct 2015Dismissed

Aatisha Vs University of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0057

Constitution of India, 1950 - Article 14, 21, 226

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High Courts14 Oct 2015

Paras Ram and Others Vs Om Prakash and Others

Delhi High Court · (2015) 224 DLT 318

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9, Order 41 Rule 3A, 115Limitation Act, 1963 - Section 5

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High Courts13 Oct 2015Dismissed

Nasir Vs Govt. of NCT of Delhi

Delhi High Court · (2015) 10 DEL CK 0360

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 9

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High Courts13 Oct 2015Disposed Off

Mynah Designs Vs Naushad

Delhi High Court · (2015) 4 LLJ 558

Industrial Disputes Act, 1947 - Section 25F

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High Courts13 Oct 2015Partly Allowed

Bikram Singh Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0342

Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304A

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High Courts13 Oct 2015Disposed Off

Oriental Services Pvt. Ltd. Vs State of NCT of Delhi and Others

Delhi High Court · (2015) 10 DEL CK 0341

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 304A

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High Courts13 Oct 2015

Tribhuvan Tobacco Products Vs Commissioner of Central Excise, Delhi-I

Delhi High Court · (2016) 331 ELT 69

Central Excises and Salt Act, 1944 - Section 35 F, 35-F, 35-G

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