High Courts15 Oct 2015Disposed Off
Delhi Transport Corporation Vs Sunil Kumar
Delhi High Court · (2015) 4 LLJ 634 : (2016) 1 LLN 98
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17-B
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 36 of 212
High Courts15 Oct 2015
Ram Kumar Pathak and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 AD 197 : (2015) 4 JCC 2713
Criminal Procedure Code, 1973 (CrPC) - Section 294, 428, 82, 83Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 307, 308, 34
High Courts15 Oct 2015Allowed
Arun Ganguli Vs Amaresh Ganguli
Delhi High Court · (2015) 224 DLT 57
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9Limitation Act, 1963 - Section 5
High Courts15 Oct 2015Dismissed
Nitco Roadways Pvt. Ltd. and Others Vs Mohan Singh Rawat and Others
Delhi High Court · (2015) 224 DLT 342
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 9 Rule 7Constitution of India, 1950 - Article 227
High Courts15 Oct 2015Allowed
F.D. Singh Raghave Vs Directorate General Border Roads Organisation
Delhi High Court · (2015) 224 DLT 482
Constitution of India, 1950 - Article 226
High Courts15 Oct 2015Disposed Off
Randhir Singh Vs D.T.C. and Others
Delhi High Court · (2015) 4 LLJ 528
Industrial Disputes Act, 1947 - Section 31, 33(2)(b)
High Courts15 Oct 2015Dismissed
Nitin Jain Vs Geeta Raheja
Delhi High Court · (2015) 224 DLT 335
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 18, 19, 20, 21, 22Transfer of Property Act, 1882 - Section 106, 111, 116, 15
High Courts15 Oct 2015Allowed
Prem Chand Indriyas Vs Calmant Koti and Others
Delhi High Court · (2015) 224 DLT 331
High Courts15 Oct 2015Disposed Off
Balak Ram and Others Vs State
Delhi High Court · (2016) 2 AD 297 : (2015) 4 JCC 2745
Penal Code, 1860 (IPC) - Section 161, 395, 412
High Courts15 Oct 2015
Shruti Fasteners Ltd. Vs Commissioner of Value Added Tax
Delhi High Court · (2015) 10 DEL CK 0138
Central Sales Tax Act, 1956 - Section 9Delhi Sales Tax Act, 1975 - Section 10, 23, 24, 24(1), 24(2)(b)Delhi Value Added Tax Act, 2004 - Section 81
High Courts15 Oct 2015Dismissed
K. Pugazhendi and Others Vs Ambuja Bhushan Jaiswal
Delhi High Court · (2015) 10 DEL CK 0132
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Constitution of India, 1950 - Article 227
High Courts15 Oct 2015Disposed Off
Iqbal Vs State
Delhi High Court · (2015) 10 DEL CK 0114
Penal Code, 1860 (IPC) - Section 161, 395, 412
High Courts15 Oct 2015Allowed
Amolak Singh and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0113
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts15 Oct 2015Dismissed
P.K. Mudgil Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0110
High Courts15 Oct 2015Disposed Off
Ambica Mengi Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0108
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 46 Rule 1, 113
High Courts15 Oct 2015
Jagmohan Singh Kochhar Vs Satwant Singh Kochhar
Delhi High Court · (2015) 10 DEL CK 0067
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3Criminal Procedure Code, 1973 (CrPC) - Section 476, 478Evidence Act, 1872 - Section 68
High Courts15 Oct 2015Dismissed
Rajendra Singh Vs Director of Education and Others
Delhi High Court · (2015) 10 DEL CK 0058
High Courts15 Oct 2015Dismissed
Ajay Ahlawat and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 4 JCC 2753
Criminal Procedure Code, 1973 (CrPC) - Section 483Penal Code, 1860 (IPC) - Section 406, 420
High Courts15 Oct 2015Disposed Off
Satish Vs The State (Govt. of NCT)
Delhi High Court · (2015) 4 JCC 2760
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 366, 376, 506
High Courts15 Oct 2015Dismissed
Bharat Sanchar Nigam Ltd. and Others Vs Subhash Chand Gupta
Delhi High Court · (2015) 10 DEL CK 0050