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Delhi High Court judgments, 2015

4,233 judgments · page 34 of 212

High Courts19 Oct 2015Dismissed

Surender Kumar Sharma Vs State and Others

Delhi High Court · (2016) 1 JCC 1

Civil Procedure Code, 1908 (CPC) - Section 151, 20Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 161, 169Penal Code, 1860 (IPC) - Section 120-B, 379, 380, 420, 448
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High Courts19 Oct 2015Dismissed

P.S. Bhardwaj Vs Munna Lal Gupta

Delhi High Court · (2016) 2 AD 251 : (2015) 4 JCC 2692

Criminal Procedure Code, 1973 (CrPC) - Section 197Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 21, 34, 448, 506
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High Courts19 Oct 2015Partly Allowed

Mahipal and Others Vs State of Delhi

Delhi High Court · (2016) 1 CCR 95 : (2015) 225 DLT 242

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 176, 313, 357-AEvidence Act, 1872 - Section 25, 3, 30Penal Code, 1860 (IPC) - Section 300, 302, 323, 330, 34
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High Courts19 Oct 2015Dismissed

Rehmatulla Vs State

Delhi High Court · (2016) 1 CCR 139

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304B
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High Courts19 Oct 2015Dismissed

Abdul Munaf Khan Vs CBI

Delhi High Court · (2015) 10 DEL CK 0092

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 364A, 368, 386
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High Courts19 Oct 2015Allowed

Anish Vs State (NCT) Delhi

Delhi High Court · (2015) 10 DEL CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Penal Code, 1860 (IPC) - Section 302, 34, 498A
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High Courts16 Oct 2015Dismissed

Nitin Kumar and Others Vs State and Others

Delhi High Court · (2015) 10 DEL CK 0284

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)
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