High Courts16 Oct 2015Dismissed
T.D. Muralidharan Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0269
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 35 of 212
High Courts16 Oct 2015Dismissed
Lata Sharma Vs K.R. Saini and Others
Delhi High Court · (2015) 224 DLT 469
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 18 Rule 18Constitution of India, 1950 - Article 227
High Courts16 Oct 2015
GE Capital Services India Vs K.M. Veerappa Reddy and Others
Delhi High Court · (2015) 224 DLT 1
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 37, Order 7 Rule 11Evidence Act, 1872 - Section 34
High Courts16 Oct 2015
Directorate of Revenue Intelligence Vs M.I. Enterprises
Delhi High Court · (2015) 325 ELT 833
Customs Act, 1962 - Section 125, 127C(5), 127H, 14, 2(33)
High Courts16 Oct 2015Allowed
ING Vysya Bank Ltd. Vs Inderjit Singh and Others
Delhi High Court · (2015) 224 DLT 19
Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 191, 193, 199
High Courts16 Oct 2015Dismissed
SDB Infrastructure Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 166
High Courts16 Oct 2015Dismissed
DTC Vs Anant Ram
Delhi High Court · (2015) 4 LLJ 707 : (2016) 1 LLN 377
Constitution of India, 1950 - Article 226
High Courts16 Oct 2015Allowed
Abhinav Jindal and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts16 Oct 2015Allowed
Bijender Kumar Vs Vijay Kumar Gupta
Delhi High Court · (2016) 1 JCC 1
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 357(3), 4(2)Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 147
High Courts16 Oct 2015Dismissed
H.S. Bedi Vs Inderjeet Singh
Delhi High Court · (2016) 1 AD 566 : (2015) 4 JCC 2724
Criminal Procedure Code, 1973 (CrPC) - Section 192, 202, 202(1), 482Penal Code, 1860 (IPC) - Section 420
High Courts16 Oct 2015Disposed Off
Dinesh Kumar Vs The State of NCT of Delhi and Others
Delhi High Court · (2015) 4 JCC 2720
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 442, 448, 468
High Courts16 Oct 2015Allowed
Istikhar Ahmad and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts15 Oct 2015Allowed
Delhi Development Authority Vs Associated Builders
Delhi High Court · (2015) 10 DEL CK 0359
Arbitration Act, 1940 - Section 28, 30, 33Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts15 Oct 2015Allowed
Sonu and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0313
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34
High Courts15 Oct 2015Disposed Off
Sanjay Vs State
Delhi High Court · (2015) 10 DEL CK 0312
Penal Code, 1860 (IPC) - Section 161, 395, 412Prevention of Corruption Act, 1988 - Section 5(2)
High Courts15 Oct 2015Dismissed
Chander Prakash Soni Vs State Govt. of NCT of Delhi
Delhi High Court · (2016) 1 JCC 83
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 439Penal Code, 1860 (IPC) - Section 120-B, 34, 380, 454
High Courts15 Oct 2015Disposed Off
Manoj Vs State
Delhi High Court · (2015) 10 DEL CK 0275
Penal Code, 1860 (IPC) - Section 161, 395, 412Prevention of Corruption Act, 1988 - Section 5(2), 5(l)(d)
High Courts15 Oct 2015Dismissed
Yogesh Vs Indira Gandhi National Open University
Delhi High Court · (2015) 10 DEL CK 0273
High Courts15 Oct 2015Dismissed
Gaurav Shukla Vs State
Delhi High Court · (2016) 1 AD 561 : (2015) 4 JCC 2728
Criminal Procedure Code, 1973 (CrPC) - Section 161, 375, 438Penal Code, 1860 (IPC) - Section 376, 494, 495, 506