High Courts15 Oct 2015Allowed
Rajesh Kumari Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0037
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 37 of 212
High Courts14 Oct 2015
Arun Khanna Vs The Institute of Chartered Accountants of India and Others
Delhi High Court · (2015) 10 DEL CK 0344
Chartered Accountants Act, 1949 - Section 25
High Courts14 Oct 2015Partly Allowed
Deepak Yadav Vs Union of India and Others
Delhi High Court · (2016) 226 DLT 470
High Courts14 Oct 2015Partly Allowed
Mahender Singh Vs State
Delhi High Court · (2016) 1 JCC 58
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304A
High Courts14 Oct 2015Dismissed
Atharv Dadhich and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0337
High Courts14 Oct 2015Disposed Off
Alar Infrastructures Pvt. Ltd. Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2015) 10 DEL CK 0329
Central Excises and Salt Act, 1944 - Section 11BFinance Act, 1994 - Section 83
High Courts14 Oct 2015Dismissed
Gail (India) Ltd. Vs Petroleum & Natural Gas Regulatory Board and Others
Delhi High Court · (2015) 10 DEL CK 0320
Constitution of India, 1950 - Article 226Petroleum and Natural Gas Regulatory Board Act, 2006 - Section 61
High Courts14 Oct 2015Allowed
Azharuddin and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0310
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341
High Courts14 Oct 2015Disposed Off
Union of India Vs Mahipal Kumar
Delhi High Court · (2015) 225 DLT 361
Constitution of India, 1950 - Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 62
High Courts14 Oct 2015Dismissed
Kiran Vs State
Delhi High Court · (2015) 4 JCC 246
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2, 42, 42(1), 42(2), 50
High Courts14 Oct 2015Dismissed
Vijay Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 2 AD 107 : (2015) 4 JCC 2699
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 311Evidence Act, 1872 - Section 138
High Courts14 Oct 2015Dismissed
Rahul and Others Vs State
Delhi High Court · (2015) 10 DEL CK 0262
Arms Act, 1959 - Section 25, 39Criminal Procedure Code, 1973 (CrPC) - Section 294, 313, 428Penal Code, 1860 (IPC) - Section 109, 186, 201, 212, 300
High Courts14 Oct 2015
Association of Radio Taxis Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0261
High Courts14 Oct 2015Dismissed
Anil Kumar Gupta Vs Deepika Verma
Delhi High Court · (2015) 224 DLT 473 : (2015) 2 RCR(Rent) 598
Delhi Rent Control Act, 1958 - Section 14, 14(1)(e)
High Courts14 Oct 2015
Amit Bhalla and Others Vs Bharat Rao
Delhi High Court · (2015) 224 DLT 43
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2(b)(i), Order 37 Rule 37
High Courts14 Oct 2015Dismissed
Jacob Puliyel Vs Union of India and Others
Delhi High Court · (2015) 234 DLT 674
High Courts14 Oct 2015Disposed Off
Rajinder Singh Vs Central Board of Trustee and Others
Delhi High Court · (2016) 148 FLR 139 : (2015) LLR 1247
High Courts14 Oct 2015
Joginder Singh Bagga Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 405
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 132(1), 158BC, 260A
High Courts14 Oct 2015Disposed Off
Aarju Aalam Vs University of Delhi and Others
Delhi High Court · (2015) 224 DLT 416
Central Educational Institutions (Reservation in Admission) Act, 2006 - Section 3, 5(1)Constitution of India, 1950 - Article 15(4)
High Courts14 Oct 2015Dismissed
Jai Prakash Pandey Vs Prabhawati and Others
Delhi High Court · (2016) 1 AD 731 : (2015) 224 DLT 47 : (2015) 4 JCC 2704
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-A, 113B, 113-B, 114