High Courts13 Oct 2015Dismissed
Nasir Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 153 DRJ 259
Constitution of India, 1950 - Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22, 22(1), 23, 3, 4
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 39 of 212
High Courts13 Oct 2015Disposed Off
Neelam Sibal Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0278
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-B(1)Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts13 Oct 2015Dismissed
Satya Developers Pvt. Ltd. and Others Vs Pearey Lal Bhawan Association and Others
Delhi High Court · (2015) 225 DLT 377
Central Excises and Salt Act, 1944 - Section 12(b), 12BConstitution of India, 1950 - Article 265Contract Act, 1872 - Section 72
High Courts13 Oct 2015Allowed
Saurabh and Others Vs State
Delhi High Court · (2015) 10 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts13 Oct 2015
Commissioner of Income Tax, Delhi Vs Sudhir Budhraja
Delhi High Court · (2016) 236 TAXMAN 50
Income Tax Act, 1961 - Section 133A, 260A, 44AD, 68, 69
High Courts13 Oct 2015Dismissed
S.K. Trading Vs Union of India and Others
Delhi High Court · (2015) 52 GST 1215
Customs Act, 1962 - Section 110, 110(1), 110(2), 124, 124(a)General Clauses Act, 1897 - Section 9Negotiable Instruments Act, 1881 (NI) - Section 142(b)
High Courts13 Oct 2015Dismissed
Chanda Vs Rajesh Saxena
Delhi High Court · (2015) 224 DLT 480
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Transfer of Property Act, 1882 - Section 107
High Courts13 Oct 2015Dismissed
Daya Shankar Gupta and Others Vs State
Delhi High Court · (2015) 4 JCC 211
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 42, 50, 57
High Courts13 Oct 2015Partly Allowed
SAB Industries Limited Vs Gas Authority of India Ltd. and Others
Delhi High Court · (2015) 6 ARBLR 210
Arbitration and Conciliation Act, 1996 - Section 11(6), 19, 34Contract Act, 1872 - Section 73, 74
High Courts13 Oct 2015Dismissed
Anil and Others Vs State
Delhi High Court · (2015) 10 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 428Penal Code, 1860 (IPC) - Section 34, 341, 366, 376(2)(g), 506
High Courts13 Oct 2015
KMJ Land Developers India Ltd. Vs Karan Realtech Pvt. Ltd. and Others
Delhi High Court · (2015) 10 DEL CK 0214
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Transfer of Property Act, 1882 - Section 54, 55(4)(b)
High Courts13 Oct 2015
P.C. Garg Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0213
High Courts13 Oct 2015
CIT Vs Rakam Money Matters Pvt. Ltd.
Delhi High Court · (2015) 10 DEL CK 0203
Income Tax Act, 1961 - Section 148, 68
High Courts13 Oct 2015Dismissed
Pankaj Garg Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts13 Oct 2015Dismissed
Bal Bharati Public School Vs Union of India and Others
Delhi High Court · (2015) 234 DLT 624 : (2015) 152 DRJ 540 : (2016) 148 FLR 132
Bihar Entertainments Tax Act, 1948 - Section 3(1)Constitution of India, 1950 - Article 123Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts13 Oct 2015
Pr. Commissioner of Income Tax -5 Vs JKD Capital & Finlease Ltd.
Delhi High Court · (2015) 378 ITR 614
Income Tax Act, 1961 - Section 260A, 269SS, 269T, 271(1)(c), 271D
High Courts13 Oct 2015
Association of Agro Importers Vs Union of India
Delhi High Court · (2015) 326 ELT 110
High Courts13 Oct 2015Disposed Off
Abrar Ahmad and Others Vs The Delhi Waqf Board and Others
Delhi High Court · (2015) 153 DRJ 190
Constitution of India, 1950 - Article 226Waqf Act, 1995 - Section 67, 67(1), 67(2), 67(4), 83
High Courts13 Oct 2015Disposed Off
Devender Singh and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498A
High Courts13 Oct 2015Dismissed
Tek Chand and Others Vs Delhi Development Authority and Others
Delhi High Court · (2015) 10 DEL CK 0101
Civil Procedure Code, 1908 (CPC) - Section 80Delhi Land Reforms Act, 1954 - Section 86A