High Courts20 Oct 2015Allowed
Ashwani Sharma and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0307
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 506
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 33 of 212
High Courts20 Oct 2015Allowed
Sameer Vs State
Delhi High Court · (2015) 10 DEL CK 0299
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts20 Oct 2015
Vishwanath Khanna Vs Chief Commissioner of Income Tax-Delhi VIII and Others
Delhi High Court · (2016) 237 TAXMAN 502
Bombay Sales Tax Act, 1946 - Section 20, 21, 22, 23, 3Civil Procedure Code, 1908 (CPC) - Section 9Income Tax Act, 1922 - Section 67
High Courts20 Oct 2015
Commissioner of Income Tax-Central-I and Others Vs Indo Arab Air Services and Others
Delhi High Court · (2016) 283 CTR 92
Income Tax Act, 1922 - Section 34Income Tax Act, 1961 - Section 143(1), 143(3), 147, 147(1), 147(a)
High Courts20 Oct 2015
Rabia and Others Vs NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0282
Constitution of India, 1950 - Article 21, 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 176(1A)Penal Code, 1860 (IPC) - Section 302, 34
High Courts20 Oct 2015
Anjani Technoplast Ltd. Vs The Commissioner of Customs
Delhi High Court · (2015) 326 ELT 472 : (2015) 52 GST 1210
Central Excises and Salt Act, 1944 - Section 35FCustoms Act, 1962 - Section 112, 129E, 130, 143(3), 28
High Courts20 Oct 2015Allowed
Delhi Transport Corporation Vs Nain Singh
Delhi High Court · (2015) 4 LLJ 676
High Courts20 Oct 2015Dismissed
Kusum Kumria and Others Vs Pharma Venture (India) Pvt. Ltd. and Others
Delhi High Court · (2015) 224 DLT 68 : (2015) 153 DRJ 1
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), Order 20A Rule 1, Order 20A Rule 2Delhi High Court Act, 1966 - Section 10Evidence Act, 1872 - Section 91, 92
High Courts20 Oct 2015
Rockland Hotels Ltd. and Others Vs Income Tax Settlement Commission Principal Bench and Others
Delhi High Court · (2016) 282 CTR 142 : (2015) 224 DLT 304 : (2016) 380 ITR 197 : (2016) 236 TAXMAN 160
Income Tax Act, 1961 - Section 153A, 153B, 153C, 245C, 245C(1)
High Courts20 Oct 2015Dismissed
Associated Trading Co. Vs Ram Vishal
Delhi High Court · (2015) 4 LLJ 624
Constitution of India, 1950 - Article 226, 227, 38, 39(a), 43Evidence Act, 1872 - Section 114(g)
High Courts20 Oct 2015Disposed Off
Modern College of Education Vs National Council for Teacher Education and Others
Delhi High Court · (2015) 10 DEL CK 0129
Civil Procedure Code, 1908 (CPC) - Section 151Maharashtra Universities Act, 1994 - Section 14(6), 82, 83
High Courts20 Oct 2015Disposed Off
Masroor Akhtar Vs State
Delhi High Court · (2015) 10 DEL CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1)(i), 438Penal Code, 1860 (IPC) - Section 302, 304-B, 307, 34, 498A
High Courts20 Oct 2015Disposed Off
Edara Gopi Chand Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 464
Cable Television Networks (Regulation) Act, 1995 - Section 5Cinematograph Act, 1952 - Section 4(1)(i), 5A(1)Constitution of India, 1950 - Article 226
High Courts19 Oct 2015Disposed Off
Atlanta Limited and Others Vs IFCI Limited
Delhi High Court · (2015) 10 DEL CK 0358
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts19 Oct 2015Allowed
Ravi Grover Vs State
Delhi High Court · (2015) 10 DEL CK 0347
Criminal Procedure Code, 1973 (CrPC) - Section 125, 438Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 34, 354A, 406, 498A, 506
High Courts19 Oct 2015Allowed
Rajender Gupta Vs State of NCT of Delhi
Delhi High Court · (2016) 2 AD 100 : (2015) 4 JCC 2764
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 342, 376, 506
High Courts19 Oct 2015Dismissed
Vikram Prasad Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0305
Limitation Act, 1963 - Section 5
High Courts19 Oct 2015Dismissed
Haldiram Bhujiawala and Others Vs Anand Kumar Deepak Kumar and Others
Delhi High Court · (2015) 10 DEL CK 0301
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 106, 21, 58
High Courts19 Oct 2015Allowed
Sandeep Kapoor and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0286
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts19 Oct 2015Dismissed
Shabab Vs State
Delhi High Court · (2015) 10 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, 302, 309