COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 31 of 212

High Courts29 Oct 2015Dismissed

The Management of M/S Amalgamated Components (P) Ltd. Vs Radhey Shyam Sharma

Delhi High Court · (2016) 148 FLR 918 : (2016) 1 LLJ 329

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(s), 25-F, 25-G

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High Courts29 Oct 2015

Pawan Kumar Sen Vs Central Warehousing Corporation

Delhi High Court · (2015) 10 DEL CK 0296

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High Courts29 Oct 2015Allowed

Rakesh Bhardwaj and Others Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 10 DEL CK 0295

Criminal Procedure Code, 1973 (CrPC) - Section 127, 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A

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High Courts29 Oct 2015Dismissed

Ajithkumar Komath and Others Vs Union of India and Others

Delhi High Court · (2015) 10 DEL CK 0293

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High Courts29 Oct 2015Dismissed

Suman Sabharwal and Others Vs State and Others

Delhi High Court · (2015) 10 DEL CK 0289

Consumer Protection Act, 1986 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120B, 201, 337, 420, 468

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High Courts29 Oct 2015

Army Welfare Education Society and Others Vs Manju Nautiyal and Others

Delhi High Court · (2015) 153 DRJ 202

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High Courts29 Oct 2015Disposed Off

Anil Gupta and Others Vs Kewal Sehgal and Others

Delhi High Court · (2015) 64 PTC 494

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151Contract Act, 1872 - Section 27

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High Courts29 Oct 2015Disposed Off

Sudeep Sanwal and Others Vs The State (Govt. of NCT Delhi) and Others

Delhi High Court · (2015) 10 DEL CK 0211

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A

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High Courts29 Oct 2015Disposed Off

Satyawati Garg Vs Praduman Tiwari

Delhi High Court · (2015) 10 DEL CK 0193

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts29 Oct 2015Disposed Off

Amira Pure Foods Pvt. Ltd. Vs Precious Sapphires Ltd. and Others

Delhi High Court · (2015) 10 DEL CK 0109

Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 19, 44, 45, 5, 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151, 16, 17, 18

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High Courts29 Oct 2015