High Courts02 Nov 2015Allowed
Shree Gee Enterprises Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 445 : (2015) 153 DRJ 346
Micro, Small and Medium Enterprises Development Act, 2006 - Section 11
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 30 of 212
High Courts02 Nov 2015Disposed Off
Bajrang International and Others Vs Indian Oil Corporation Ltd. (IOCL) and Others
Delhi High Court · (2015) 11 DEL CK 0027
High Courts02 Nov 2015Allowed
In Re: Basera Realtech Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0026
High Courts02 Nov 2015Allowed
In Re: Bank Street Securities Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0025
High Courts30 Oct 2015Disposed Off
ICICI Bank Ltd Vs Gurdeep Singh
Delhi High Court · (2015) 10 DEL CK 0361
Code Of Civil Procedure, 1908 — Order 40 Rule 1
High Courts30 Oct 2015Allowed
Union of India and Others Vs Malti Gautam
Delhi High Court · (2015) 10 DEL CK 0346
High Courts30 Oct 2015Disposed Off
Amit Ranade and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0322
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts30 Oct 2015Dismissed
Hari Prakash Vs Vipin Kumar Aggarwal and Others
Delhi High Court · (2016) 1 LLJ 18
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(4A)
High Courts30 Oct 2015
United Rwas Joint Action and Others Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0292
Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 10, 11, 12, 13, 14Constitution of India, 1950 - Article 12, 14, 148, 149, 151Delhi Development Act, 1957 - Section 24
High Courts30 Oct 2015
Johnson Matthey India Private Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 281 CTR 431 : (2016) 380 ITR 43 : (2015) 235 TAXMAN 590
Income Tax Act, 1961 - Section 260A, 92CA(3)
High Courts30 Oct 2015
Harjinder Singh and Others Vs The State of NCT Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts30 Oct 2015Allowed
Rajiv Kumar and Others Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A, 506
High Courts30 Oct 2015Allowed
Sachin Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 341, 379
High Courts30 Oct 2015Disposed Off
Rajendra Karotia and Others Vs Shokin Khan and Others
Delhi High Court · (2015) 10 DEL CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 308, 323, 34, 506
High Courts30 Oct 2015
Commissioner of Income Tax-7 Vs RRJ Securities Ltd.
Delhi High Court · (2016) 282 CTR 321 : (2016) 380 ITR 612
Income Tax Act, 1961 - Section 132, 132(1), 132(4A)(i), 132A, 139
High Courts29 Oct 2015
Anil Maheshwari Vs Lambda Eastern Telecommunication Limited
Delhi High Court · (2015) 10 DEL CK 0328
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 37Sales of Goods Act, 1930 - Section 23(1), 39, 39(1)
High Courts29 Oct 2015
Chemrow India Pvt. Ltd. Vs Lakhani Footcare Pvt. Ltd.
Delhi High Court · (2015) 10 DEL CK 0327
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, 20(c)Sales of Goods Act, 1930 - Section 23(1), 39, 39(1)
High Courts29 Oct 2015Dismissed
ABRP Reddy and Others Vs State of NCT, New Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0326
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 468, 471
High Courts29 Oct 2015Allowed
Avinash Kumar Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0318
Penal Code, 1860 (IPC) - Section 308, 34, 406, 498A, 498-A
High Courts29 Oct 2015Dismissed
Central Dairy Farm and Others Vs Packraft India Pvt. Ltd.
Delhi High Court · (2015) 10 DEL CK 0306
Arbitration Act, 1940 - Section 16, 30, 34Arbitration and Conciliation Act, 1996 - Section 11, 11(6)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 43 Rule 1, 151, 47